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N.S.Padmini vs Ravindran K.R
2024 Latest Caselaw 13163 Ker

Citation : 2024 Latest Caselaw 13163 Ker
Judgement Date : 23 May, 2024

Kerala High Court

N.S.Padmini vs Ravindran K.R on 23 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
      THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         CON.CASE(C) NO. 903 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 18.12.2023               IN WP(C) NO.27753 OF
2021 OF HIGH COURT OF KERALA
PETITIONER:

             N.S.PADMINI,
             AGED 51 YEARS
             W/O P.N PURUSHOTHAMAN NAMBIAR, L G HINDI TEACHER,
             ST.FRANCIS UPPER PRIMARY SCHOOL, VYLATHUR, THRISSUR
             DISTRICT, PIN - 679 563

             BY ADVS.
             V.A.MUHAMMED
             M.SAJJAD


RESPONDENT:

             RAVINDRAN K.R,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             ASSISTANT EDUCATIONAL OFFICER, CHAVAKKAD, THRISSUR
             DISTRICT, PIN - 680501



             VIDYA KURIAKOSE. GP.


     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 903 OF 2024 in
WP(C) NO.27753 OF 2021
                                      2



                               T.R.RAVI.J
            -------------------------------------------------------
               Contempt Case (C) No.903 of 2024 in
                        WP(C).No.27753 of 2021
           --------------------------------------------------------
               Dated this the 23rd day of May, 2024


                               JUDGMENT

When the case is taken up, it is submitted by the

Government Pleader that the directions in the judgment

have already been complied with.

The above submission is recorded and the contempt

case is closed.

Sd/-

T.R.RAVI

JUDGE sn CON.CASE(C) NO. 903 OF 2024 in WP(C) NO.27753 OF 2021

APPENDIX OF CON.CASE(C) 903/2024

PETITIONER'S ANNEXURES

Annexure A-I CERTIFIED COPY OF THE INTERIM ORDER IN WPC.NO.27753/2021 DATED 18.12.2023

Annexure A-II TRUE COPY OF THE ORDER NO. 1/2023 DATED 21.12.2023

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE

 
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