T.K.Madhusudhanan vs State Police Chief
2024 Latest Caselaw 13162 Ker

Kerala High Court

T.K.Madhusudhanan vs State Police Chief on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         WP(C) NO. 8078 OF 2021
PETITIONER/S:

    1       T.K.MADHUSUDHANAN
            AGED 46 YEARS, S/O. LATE KALADHARAN, THANDASSERY HOUSE,
            INDIRA GANDHI ROAD, EDAKOCHI, ERNAKULAM, PIN-682 010

    2       THANKAMMA,
            AGED 75 YEARS
            W/O. LATE KALADHARAN, THANDASSERY HOUSE, INDIRA GANDHI
            ROAD, EDAKOCHI, ERNAKULAM, PIN-682 010

    3       INDU SABU,
            AGED 49 YEARS
            VELLASSERY HOUSE, S.N. ROAD, KUPPAKKATT LANE,
            PERUMBADAPPU, KOCHI, PIN-682 006

    4       SINDHU SHANMUGHAM,
            AGED 53 YEARS
            NIKAPTHIL, KOCHI, PIN-682 029

            BY ADVS.
            ANIL K.MOHAMMED
            SMT.YADUKRISHNAN N.
            SMT.BINU K.B.
            SRI.V.S.MANSOOR
            SRI.B.S.SURAJ KRISHNA


RESPONDENT/S:

    1       STATE POLICE CHIEF
            POLICE HEAD QUARTERS, THIRUVANANTHAPURAM, PIN-695 010

    2       CITY POLICE COMMISSIONER,
            REVENUE TOWER, ERNAKULAM., PIN-682 035

    3       STATION HOUSE OFFICER,
            PALLURUTHY POLICE STATION, ERNAKULAM, PIN-682 006

    4       STATION HOUSE OFFICER,
            VANITHA POLICE STATION,
            KACHERIPPADY, ERNAKULAM, PIN-682 01
 W.P (C) No.8078/2021               -2-

      5       VIJAYAKUMARI,
              AGED 41 YEARS, D/O. VALSANGATHAN, KANNUKETTISSERI
              KARAYIL, PUTHUMURI HOUSE, T.V. PURAM, VAIKOM,
              PIN-686 606.

              BY ADV SHRI.SEBASTIAN JOSEPH (KURISUMMOOTTIL)



OTHER PRESENT:

              SRI. VENUGOPAL .V. (GP)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.8078/2021                   -3-

                               JUDGMENT

This writ petition was filed in the year 2021 alleging Police harassment.

By passage of time, it is not necessary to consider the reliefs sought for in the

writ petition, as the petitioners have no case that the harassment is

continuing even today.

Accordingly, this writ petition is closed making it clear that if the

petitioners have any further grievance in the matter, it is open to them to

approach this court again.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 8078/2021

PETITIONER EXHIBITS

EXHIBIT P1 A PHOTOCOPY OF THE REPRESENTATION DATED 23.3.2021 BEFORE THE RESPONDENT NOS. 1 AND 2.