K.M. Kunhumohammed vs The Geologist
2024 Latest Caselaw 13151 Ker

Kerala High Court

K.M. Kunhumohammed vs The Geologist on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
      THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        WP(C) NO. 26621 OF 2015
PETITIONER/S:

          K.M. KUNHUMOHAMMED
          AGED 45 YEARS
          S/O.MUSTHAFA, KADAVIL HOUSE, PONJASSERY PO, KONDANAD,
          PERUMBAVOOR, ERNAKULAM DISTRICT, PIN 683 547.

          BY ADVS.
          SRI.P.N.SANTHOSH
          SRI.P.N.APPUKUTTAN
          SMT.ASWATHI APPUKUTTAN
          SMT.K.P.GEETHA MANI



RESPONDENT/S:

          THE GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
          CIVIL STATION, ERNAKULAM, KAKKANAD, KOCHI 682 030.


OTHER PRESENT:

          SMT. THUSHARA JAMES (SR GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.26621/2015                 -2-

                              JUDGMENT

Learned counsel for the petitioner submits that this writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 26621/2015

PETITIONER EXHIBITS

P1- A TRUE COPY OF THE QUARRYING PERMIT DATED 13.7.2012, WHICH WAS VALID UPTO 12.7.2013 GRANTED TO THE PETITIONER BY THE GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, ERNAKULAM

P2- A TRUE COPY OF THE QUARYING PERMIT DATED 31.5.2014, GRANTED TO THE PETITIONER BY THE GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, ERNAKULAM

P3- A TRUE COPY OF HTE QUARRYING PERMIT DATED 4.6.2014, WHICH WAS VALID UPTO 30.6.2015, GRANTED TOT HE PETITONER BY THE GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, ERNAKULAM

P4- A TRUE COPY OF THE PRESENTE CONSENT TO OPERATE -= RENEWAL DATED 30.6.2015 VALID UPTO 31.3.2016, GIVEN BY THE KERALA STATE POLLUTION CONTROL BOARD TO THE PETITONER

P5- A TRUE COPY OF THE EXPLOSIVE LICENSE DATED 11.7.2012, WHICH WAS VALID UPTO 31.3.2017, ISSUED TO THE PETITONER

P6- A TRUE COPY OF THE LICENCE TO POSSESS AND USE EXPLOSIVES DATED 17.5.2012, WHICH IS VALID UP TO 31.3.2017, ISSUED BY THE JOINT CHIEF CONTROLLER OF EXPLOSIVES, SOUTH CIRCLE, CHENNAI

P7- A TRUE COPY OF HTE MINING MATE'S CERTIFICATE OF COMPETENCY DATED 19.9.2014, ISSUED TO SHRI SANJU NARAYANAN NAIR BY THE BOARD OF MINING EXAMINATIONS, GOERNMENT OF INDIA

P8- A TRUE COPY OF THE LICENCE NO.94/2015 -16 DATED 1.7.2015 ISSUED BY THE PINDIMANA GRAMA PANCHAYAT TO THE PETITONER FOR CONDUCTING A GRANITE QUARRY IN SURVEY NO.492/4/1 OF PINDIMAN VILLAGE

P9- A TRUE COPY OF THE LETTER OF INTENT DATED 3.6.15 ISSUED BY THE RESPONDENT TO THE PETITIONER

P10- A TRUE COPY OF THE COMMUNICATION DATED 17.8.15 ISSUED TO THE PETITONER BY THE RESPONDENT

P11- A TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE STATE IN WP(C) NO.10694/2015 BEFORE THIS HONOURABLE COURT