Radhakrishnan Nair vs Kerala State Financial Enterprises ...
2024 Latest Caselaw 13145 Ker

Kerala High Court

Radhakrishnan Nair vs Kerala State Financial Enterprises ... on 23 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 15990 OF 2024
PETITIONERS:

    1     RADHAKRISHNAN NAIR
          AGED 62 YEARS
          S/O. LATE GOPALAN NAIR, MANTHANAM VADAKKEKOOTTACHIRA
          HOUSE THYCATTUSSERY P. O, CHERTHALA, ALAPPUZHA,
          PIN - 688528
    2     RENJITH KRISHNAN R
          AGED 31 YEARS
          S/O. RADHAKRISHNAN NAIR MANATHANAM VADAKKEKOOTTACHIRA
          HOUSE, THYCATTUSSERY P. O, CHERTHALA ALAPPUZHA,
          PIN - 688528
          BY ADVS.
          SREEKANTH S.NAIR
          SANDEEP P JOHNSON
          NAFEESA P.S.


RESPONDENT:

          KERALA STATE FINANCIAL ENTERPRISES LIMITED (KSFE)
          KERALA STATE FINANCIAL ENTERPRISE LTD. CHERTHALA II
          BRANCH, CHERTHALA P. O, ALAPPUZHA REPRESENTED BY ITS
          AUTHORIZED OFFICER, PIN - 688524
          BY ADV BINDU MOHAN
          SRI.SALIL NARAYANAN K.A. - SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15990 OF 2024              2

                              JUDGMENT

When this matter was called today, the learned Standing Counsel

for the Kerala State Financial Enterprises Ltd. (KSFE) submitted that

sale pursuant to Ext.P2 do not fructified.

2. Learned counsel for the petitioners, therefore, sought

permission for his clients to withdraw this writ petition with liberty to

approach this Court again as and when fresh notices are issued.

In the afore circumstances, this writ petition is dismissed as

having been withdrawn with the afore requested liberty being reserved

to the petitioners.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/23.5

APPENDIX OF WP(C) 15990/2024

PETITIONER EXHIBITS Exhibit P1 DEATH CERTIFICATE ISSUED ON 26.05.2024 BY REGISTRAR OF BIRTH AND DEATHS, AMBALAPUZHA NORTH GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF NOTICE DATED 29.12.2023 ISSUED BY THE RESPONDENT TO THE 1ST PETITIONER. Exhibit P3 TRUE COPY OF PETITION DATED 30.03.2024 SUBMITTED BY THE 2ND PETITIONER BEFORE THE RESPONDENT BANK.