Suresh V vs State Of Kerala
2024 Latest Caselaw 13133 Ker

Kerala High Court

Suresh V vs State Of Kerala on 23 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WP(C) NO. 7634 OF 2018



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                    &
                   THE HONOURABLE MR. JUSTICE S.MANU
         THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                          WP(C) NO. 7634 OF 2018
PETITIONER/S:

            SURESH V.
            AGED 50 YEARS
            AGED 50 YEARS, S/O. K.V VENUGOPAL, KARTHIKA, SARKKARA,
            CHIRAYINKEEZHU P.O, PIN - 695 304.

            BY ADV SMT.T.B.REMANI



RESPONDENT/S:

     1      STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
            EDUCATION(J) DEPARTMENT, GOVERNMENT SECRETARIATE,
            THIRUVANANTHAPURAM - 695 023.

     2      THE DIRECTOR OF PUBLIC INSTRUCTION
            OFFICE OF THE DIRECTOR OF PUBLIC INSTRUCTION,
            THIRUVANANTHAPURAM - 695 001.

     3      THE DEPUTY DIRECTOREDUCATION
            OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
            THIRUVANANTHAPURAM - 695 001.

     4      THE DISTRICT EDUCATIONAL OFFICER
            ATTINGAL - 695 101.

     5      THE MANAGER
            SREE SETHU PARVATHI BHAI, (SSPB) HIGH SCHOOL, KADAKKAVOOR -
            695 306.

     6      SINDHU G
            W/O. AJAYAKUMAR S, "MAANASAM", NEAR GOVERNMENT, HIGHER
            SECONDARY SCHOOL, KILIMANOOR P.O, THIRUVANANTHAPURAM - 695
            601(NOW WORKING AS TEACHER IN CHARGE, SREE SETHU PARVATHI
            BHAI(SSPB), HIGH SCHOOL, KADAKKAVOOR)

     7      SOBHA S.K.,
 WP(C) NO. 7634 OF 2018



            AGED 1 YEARS
            HIGH SCHOOL ASSISTANT, MATHEMATICS., SREE SETHU PARVATHI
            BHAI HIGH SCHOOL, KADAKKAVOOR 695306 R7 IS IMPLEADED AS PER
            ORDER DATED 6/4/2018 IN IA NO. 6447/2018

            BY ADVS.

            SRI.K.SIJU
            SRI.P.K.MUHAMMED
            S.ABHILASH
            SRI.B.SUGATHAN
            SMT.S.SEETHA

            SRI.ANTONY MUKKATH (GP)




     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7634 OF 2018



                                   JUDGMENT

Dated this the 23rd day of May 2024

A.Muhamed Mustaque, J.

In the light of the Full Bench decision of this Court in writ

appeal No.755/2018 and connected cases this writ petition is

allowed directing the Manager to appoint the petitioner w.e.f

01.06.2016, in accordance with law, and forward the proposal for

approval to the District Educational Officer. The District Educational

Officer shall take necessary steps to approve the appointment of the

petitioner and consider the claim for the salary and other

consequential benefits as Headmaster from 01.06.2016 without

further delay

sd/

A.MUHAMED MUSTAQUE JUDGE

sd/ S.MANU JUDGE jm/ WP(C) NO. 7634 OF 2018

APPENDIX OF WP(C) 7634/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 24.02.2016.

EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 12.05.2016.

EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE DEO DATED 17.03.2017.

EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER DATED 10.06.2015.

EXHIBIT P5 TRUE COPY OF THE AMENDMENT MADE TO RULE 44 A CHAPTER XIV A KER AS PER SRO NO. 794/2017.

EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER DATED 16.05.2015.