Kerala High Court
Sudeep Kumar vs The Corporaqtion Of Thiruvnanthapuram on 23 May, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
WP(C) No.30042/2022 1/3 Order Date : 23-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
WP(C) NO. 30042 OF 2022
PETITIONER:
SUDEEP KUMAR, AGED 62 YEARS, S/O. K. NARAYANA KURUP, 'NARAYANA',
KESAVAN NAIR ROAD, POOJAPPURA, THIRUVANANTHAPURAM, PIN 695012.
RESPONDENTs:
1. THE CORPORAQTION OF THIRUVNANTHAPURAM,REPRESENTED BY ITS SECRETARY,
CORPORATION BUILDING, LMS, THIRUVANANTHAPURAM, PIN-695033
2. THE SECRETARY, THIRUVANANTHAPURAM CORPORATION, CORPORATION BUILDING,
LMS, THIRUVANANTHAPURAM, PIN-695033
3. TAXATION STANDING COMMITTEE (APPELLATE AUTHORITY), TAXATION STANDING
COMMITTEE (APPELLATE AUTHORITY), THIRUVANANTHAPURAM CORPORATION,
CORPORATION BUILDING, LMS,THIRUVANANTHAPURAM:, PIN-695033
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 1 & 2 to accept Building Tax, relating
to the Building Bearing TC No. 24/396 of the petitioner, for the period
2018-19, 2019-20 and 2020-21 pending disposal of the writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
02.04.2024 and upon hearing the arguments of M/S PIRAPPANCODE V.S.SUDHIR,
AKASH S., GIRISH KUMAR M S & V.S.VARALEKSHMI, Advocates for the
petitioner, M/S N.NANDAKUMARA MENON (SENIOR.) Advocate & SHRI.SUMAN
CHAKRAVARTHY, STANDING COUNSEL for the respondents, the court passed the
following:
WP(C) No.30042/2022 2/3 Order Date : 23-05-2024
DINESH KUMAR SINGH., J
-------------------------------------
W.P(C) No. 30042 of 2022
-------------------------------------
Dated this the 23rd day of May, 2024
ORDER
Mr. Suman Chakravarthy, learned Standing Counsel
appearing for the Corporation of Thiruvananthapuram, seeks
and granted one weeks' time for filing the counter affidavit to
the amended writ petition.
Post on 04.06.2024.
Sd/-
DINESH KUMAR SINGH
JUDGE
SJ
WP(C) No.30042/2022 3/3 Order Date : 23-05-2024
APPENDIX OF WP(C) 30042/2022
Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 30.05.2000 IN
O.S.NO.1586/1998 OF THE III ADDITIONAL MUNSIFF'S COURT,
THIRUVANANTHAPURAM
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 21.3.2020
SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE APPLICATION DATED 30.09.2020 SUBMITTED
BY THE PETITIONER UNDER RIGHT TO INFORMATION ACT BEFORE
THE PUBLIC INFORMATION OFFICER, ATTACHED TO THE OFFICE
OF THE 2ND RESPONDENT
Exhibit P4 TRUE COPY OF THE REPLY LETTER NO.R7/55369/2020 DATED
20.10.2020 TO EXT.P3 APPLICATION
Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 07.12.2020 OF THIS
HON'BLE COURT IN W.P.(C)NO. 27190/2020
Exhibit P6 TRUE COPY OF THE LETTER NO. R7/24454/2020 DATED
13.01.2021 OF TEH 2ND RESPONDENT
Exhibit P7 TRUE COPY OF THE NOTICE DATED 21.01.2021 ISSUED ON
BEHALF OF THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit P8 TRUE COPY OF THE LETTER NO.R7/24454/20 DATED 01.03.2021
OF THE 2ND RESPONDENT
Exhibit P9 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 04.02.2021
ISSUED TO THE PETITIONER
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 26.03.2021 OF THIS
HON'BLE COURT IN WRIT PETITION NO. 7876 OF 2021
Exhibit P11 TRUE COPY OF THE LETTER NO. R7/24454/20 DATED
03.05.2021 OF THE 2ND RESPONDENT
Exhibit P12 TRUE COPY OF THE REPLY NO. R7/21623/22 DATED 12.04.2022
ISSUED BY THE PUBLIC INFORMATION OFFICER.
Exhibit P13 TRUE COPY OF THE NOTICE NO.TVPM-M CORP./R7/LSGD/2376/23
DATED 20.01.2024, ISSUED BY THE REVENUE OFFICER
ATTACHED TO THE OFFICE OF THE RESPONDENTS, TO THE
PETITIONER
