Kerala High Court
Aji Philip vs Kerala State Electricity Board Ltd on 23 May, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.16280/2024 1/3 Order Date : 23-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
WP(C) NO. 16280 OF 2024
PETITIONER:
AJI PHILIP, AGED 49 YEARS, S/O. T.D. PHILIPOSE, PROPRIETOR, SCREEN
& SOUND CABLE TV NET WORK, EZHAMKULAM, NEDUMON P.O., ADOOR,
PATHANAMTHITTA, RESIDING AT THONDALIL "GRACE" VILLA, EZHAMKULAM,
NEDUMON P.O., ADOOR, PATHANAMTHITTA, PIN - 691556
RESPONDENTS:
1. KERALA STATE ELECTRICITY BOARD LTD VYDHYUTHI BHAVAN, PATTOM,
THIRUVANANTHAPURAM, REPRESENTED BY THE CHIEF EXECUTIVE OFFICER, PIN
- 695004
2. THE EXECUTIVE ENGINEER, KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL DIVISION OFFICE, ADOOR, PATHANAMTHITTA, PIN - 689694
3. THE ASSISTANT ENGINEER, KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SECTION, EZHAMKULAM, NEDUMON P.O., ADOOR,
PATHANAMTHITTA, PIN - 691556
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings in furtherance of exhibit p15
order/communication, pending disposal of the writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and upon hearing the arguments
of M/S.VIVEK MENON, SAYUJYA & RANCE R., Advocates for the petitioner, the
court passed the following:
WP(C) No.16280/2024 2/3 Order Date : 23-05-2024
N.NAGARESH, J.
------------------------------------------------
W.P.(C) No.16280 of 2024
-------------------------------------------------
Dated this the 23rd day of May, 2024
ORDER
Counsel for the petitioner submits that according to his
information, there are no connected cases.
2. The respondents are directed to file counter affidavit /
statement, if any, within a period of two weeks.
Post on 13.06.2024.
Sd/-
N.NAGARESH
JUDGE
spk
WP(C) No.16280/2024 3/3 Order Date : 23-05-2024
APPENDIX OF WP(C) 16280/2024
Exhibit P1 A TRUE PHOTOCOPY OF AGREEMENT EXECUTED BETWEEN THE
PETITIONER AND THE 3RD RESPONDENT ON 12.11.2004
Exhibit P2 A TRUE PHOTOCOPY OF THE AGREEMENT EXECUTED BETWEEN THE
PETITIONER AND THE 3RD RESPONDENT ON 10.03.2006
Exhibit P3 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 10.02.2010
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit.P3[a] TRUE PHOTOCOPY OF THE REPRESENTATION DATED 17.03.2011
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit P3[b] TRUE PHOTOCOPY OF THE REPRESENTATION DATED 15.02.2012
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit.P3[c] TRUE PHOTOCOPY OF THE REPRESENTATION DATED 11.02.2013
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit.P3{d} TRUE PHOTOCOPY OF THE REPRESENTATION DATED 07.03.2014
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit.P3[e] TRUE PHOTOCOPY OF THE REPRESENTATION DATED 26.02.2015
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT
Exhibit.P3[f] TRUE PHOTOCOPY OF THE REPRESENTATION DATED 05.02.2016
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit.P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 15.03.2016 IN
W.A.NO. 545 OF 2016.
Exhibit.P5 TRUE PHOTOCOPY OF THE NOTICE DATED 09.01.2020 ISSUED BY
THE 2ND RESPONDENT.
Exhibit.P6 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 29.01.2020
SUBMITTED BY THE PETITIONER TO THE ADALATH
Exhibit.P7 TRUE PHOTOCOPY OF THE DECISION TAKEN IN THE ELECTRICITY
ADALATH DATED 25.02.2020.
Exhibit.P8 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 24.03.2021
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit.P9 TRUE PHOTOCOPY OF THE COVERING LETTER DATED 24.01.2023
FORWARDED BY THE 3RD RESPONDENT TO 2ND RESPONDENT
Exhibit.P10 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 21.12.2022
TO THE 2ND RESPONDENT.
Exhibit.P11 TRUE PHOTOCOPY OF THE LETTER BEARING NO. A.B7/CABLE
TV/2022-23-196 DATED 09.02.2023 ISSUED BY THE 2ND
RESPONDENT.
Exhibit.P12 TRUE PHOTOCOPY OF THE OBJECTION DATED 14.02.2023
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit.P13 TRUE PHOTOCOPY OF THE APPLICATION DATED 14.03.2023
SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit.P14 TRUE PHOTOCOPY OF THE REPLY BEARING NO. GB1/RIGHT TO
INFORMATION/2023-24/2 DATED 13.04.2023 ISSUED BY THE
PUBLIC INFORMATION OFFICER IN THE OFFICE OF THE 2ND
RESPONDENT.
Exhibit.P15 TRUE PHOTOCOPY OF THE ORDER/COMMUNICATION DATED
03.04.2024 ISSUED BY THE 2ND RESPONDENT.
