Kerala High Court
O.J.Janeesh vs State Of Kerala on 23 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
WP(C) NO. 25149 OF 2017
PETITIONERS:
1 O.J.JANEESH
AGED 29 YEARS
S/O.JANARANJANAM,ODASSERY
HOUSE,KUZHUR.P.O,680734,THRISSUR DT.(9TH SEMESTER
5 YEAR LL.B STUDENT OF GLC THRISSUR).
2 HARIKRISHNAN
AGED 28 YEARS,S/O.PRASANNAN,KOTTIYATTIL
HOUSE,KASTHURBA LANE,KOORKKENCHERY,THRISSUR
DT.PIN-680007(1ST SEMESTER 3 YEAR LL.B STUDENT OF
GLC THRISSUR).
3 ANEESH K.VARGHESE
AGED 34 YEARS,S/O.K.J.VARKEY,KUTTIYARA
HOUSE,VADAKKARA,VARANDRAPILLY.P.O,THRISSUR DT.
(3RD SEMESTER 3 YEAR LL.B STUDENT OF GLC
THRISSUR).
4 JEROME BERNAD
AGED 19 YEARS,S/O.BERNAD JAMES,ALOOR
HOUSE,PUTHIYARAM,KUTTENCHERY.P.O,THRISSUR DT.(3RD
SEMESTER 5 YEAR LL.B STUDENT OF GLC THRISSUR)
5 DELVIN VARGHESE
AGED 23 YEARS,S/O.VARGHESE.V.P,VAZDAKKETHALA
HOUSE,MANAKULANGARA POST,KODAKARA,PIN-
680684,THRISSUR DT.(9TH SEMESTER 5 YEAR
LL.B.STUDENT OF GLC THRISSUR).
6 DEEPAK
AGED 23 YEARS,S/O.SURENDRAN,KAIPPULLI HOUSE,PO
VIYYUR,680010,THRISSUR DT.(9TH SEMESTER 5 YEAR
LL.B STUDENT OF GLC THRISSUR).
7 VIVEK THOMAS
AGED 19 YEARS,S/O.P.T.THOMAS
M.L.A,PUTHIYAPARAMBIL HOUSE,VYLASSERY
ROAD,PALARIVATTOM,PO.KOCHI-682025,(1ST SEMESTER 5
YEAR LL.B STUDENT OF GLC THRISSUR).
BY ADVS.
SRI.C.R.REKHESH SHARMA
SRI.R.RANJITH MANJERI
SRI.A.HAROON RASHEED
W.P.(C) No.25149 of 2017
2
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF
EDUCATION,THIRUVANANTHAPURAM.
2 *[VALSARAJ.P.V
DEAN OF STUDENTS' WELFARE,UNIVERSITY OF
CALICUT,CALICUT
UNIVERSITY.P.O,THENHIPALAM,MALAPPURAM
DT.]*CORRECTED AS DEPARTMENT OF STUDENTS
WELFARE, REPRESENTED BY DEAN OF STUDENT
WELFARE, UNIVERSITY OF CALICUT, CALICUT
UNIVERSITY P.O., THENHIPALAM,
MALAPPURAM DT.
3 PROF.SOMAN
PRINCIPAL,GOVERNMENT LAW
COLLEGE,THRISSUR,AYYANTHOLE,THRISSUR-03.
4 SMT.BHAVANA.A.K
ASST PROFESSOR & ENQUIRY COMMITTEE
CHAIRMAN,GOVT LAW
COLLEGE,AYYANTHOLE,THRISSUR-03.
5 *[DR.K.MOHAMMED BASHEER
VICE CHANCELLOR AND CHAIRMAN,BOARD OF
ADJUDICATION OF STUDENT GRIEVANCES
(BASG),UNIVERSITY OF CALICUT.CALICUT
UNIVERSITY.P.O,THENHIPALAM,MALAPPURAM DT.]
*CORRECTED AS BOARD OF ADJUDICATION OF
STUDENT GRIEVANCES (BASG), REPRESENTED BY
ITS CHAIRMAN, UNIVERSITY OF CALICUT,
CALICUT UNIVERSITY P.O., THENHIPALAM,
MALAPPURAM DT. (R2 & R5 CORRECTED AS PER
ORDER DT.03.08.17 IN I.A.12401/17)
6 UNIVERSITY OF CALICUT
CALICUT UNIVERSITY.PO, THENHIPALAM,
MALAPPURAM, REPRESENTED BY ITS CHAIRMAN.
7 NANDAGOPAN M.C. AGED 21 YRS, (A2 IN CRIME
310/2017) S/O. CHANDRA BABU, MOOTHEDATH
HOUSE, PULIJODE, VAIKOM, KOTTAYAM - 686 141
(3RD SEMESTER 3 YEAR LL.B STUDENT OF GLC
THRISSUR)
W.P.(C) No.25149 of 2017
3
8 DIPIN P, AGED 26 YEARS, (A9 IN CRIME
310/2017) S/O. KANDANKUTTY, PALIYIL HOUSE,
KIZHAKOTH, KODUVALLY, CALUCUT - 673 572
(9TH SEMESTER 5 YEAR LL.B STUDENT OF GLC
THRISSUR)
9 AKSHAY FRANCIS, AGED 20 YEARS, (A6 IN CRIME
310/2017), S/O. FRANCIS, SURABHI HOUSE,
KANNANELLUR PO, KOLLAM 691 576 (3RD
SEMESTER 5 YEAR LL.B STUDENT OF GLC
THRISSUR)
10 AJITH KARTHIKEYAN, AGED 24 YEARS, (A3) IN
CRIME 310/2017), S/O.KARTHIKEYAN, KARIMATH
HOUSE, KANDANAD PO, ERNAKULAM, 682 305,
(5TH SEMESTER 5 YEAR LL.B STUDENT OF GLC
THRISSUR)
11 PRABHATH JOSE ABRAHAM, AGED 24 YEARS, (A1
IN CRIME 310/2017) S/O.JOSE ABRAHAM,
PULLOORUTHIKKARY HOUSE, KOTTAM WEST,
KOTTAYAM, 686 003 (1ST SEMESTER 3 YEAR LL.B
STUDENT OF GLC THRISSUR)
BY ADVS.
SRI.P.C.SASIDHARAN, SC, CALICUT UNIVERSITY
SRI.ASWIN.P.JOHN
SMT.MERCIAMMA MATHEW
SRI.THOMAS ABRAHAM, R7 TO R18
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.25149 of 2017
4
P.V.KUNHIKRISHNAN, J.
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W.P.(C)No. 25149 of 2017
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Dated this the 23rd day of May, 2024
JUDGMENT
When this Writ petition came up for
consideration, the learned counsel appearing for the
petitioners submitted that the matter has become
infructuous.
Therefore, this Writ petition is dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
DM
