Citation : 2024 Latest Caselaw 12145 Ker
Judgement Date : 10 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
WP(CRL.) NO. 483 OF 2024
PETITIONERS:
1 ANJALI K.B,
AGED 29 YEARS,
W/O PRAJITH K.M. KAIPPULLY VEEDU, NEW GENERATION ROAD,
VELUTHUR P.O., THRISSUR, PIN - 680 012.
2 APARNA MANISH,
AGED 29 YEARS,
W/O MANISH, THUMATT HOUSE, PAVARATTY P.O, VENMANADU
DESAM, THRISSUR, PIN - 680 507.
BY ADV P.R.SHAJI
RESPONDENTS:
1 STATE OF KERALA ,
REPRESENTED BY THE SECRETARY, HOME,
MINISTRY OF HOME AFFAIRS, THIRUVANANTHAPURAM,
PIN - 695 001.
2 THE STATE POLICE CHIEF,
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
PIN - 695 001.
3 THE COMMISSIONER OF POLICE,
THRISSUR, PIN - 680 001.
4 THE SUPERINTENDENT,
DISTRICT JAIL,VIYYUR,THRISSUR, PIN - 680 010.
BY SRI.BIJOY CHANDRAN, SR.GP
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(CRL.) NO. 483 OF 2024
2
GOPINATH P. & SYAM KUMAR V.M., JJ.
================
W. P (Crl.) No.483 of 2024
=================
Dated this the 10th day of May, 2024
JUDGMENT
GOPINATH P, J.
The learned counsel for the petitioners submit that the writ
petition may be closed, as no further orders are required in the
matter.
The writ petition is accordingly closed.
Sd/-
GOPINATH P. JUDGE
Sd/-
SYAM KUMAR V.M. JUDGE DK
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