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Anju Augustine vs Kerala University Of Health Sciences
2024 Latest Caselaw 12103 Ker

Citation : 2024 Latest Caselaw 12103 Ker
Judgement Date : 10 May, 2024

Kerala High Court

Anju Augustine vs Kerala University Of Health Sciences on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
                         WP(C) NO. 31059 OF 2023

PETITIONERS:

     1     ANJU AUGUSTINE,
           AGED 24 YEARS, D/O. SHOY AUGUSTINE,
           CHETTIYAKUNNEL HOUSE, VALACODE, PEERAMADE,
           IDUKKI, PIN - 680553.

     2     MUHAMMED SHIFAS,
           AGED 25 YEARS, S/O. SADIQUE C. K.,
           KELAMKANDAMKUNI, CHINGAPURAM P. O.,
           QUILANDY, KOZHIKODE, PIN - 673529.

           BY ADVS.
               SRI. RAHUL SASI
               SMT. NEETHU PREM
               SMT. P. ARDRA MENON


RESPONDENTS:

     1     KERALA UNIVERSITY OF HEALTH SCIENCES,
           REPRESENTED BY ITS REGISTRAR,
           MEDICAL COLLEGE P. O., THRISSUR, PIN - 680596.

     2     THE VICE-CHANCELLOR,
           KERALA UNIVERSITY OF HEALTH AND SCIENCES,
           MEDICAL COLLEGE P. O., THRISSUR, PIN - 680596.

     3     THE CONTROLLER OF EXAMINATIONS
           KERALA UNIVERSITY OF HEALTH AND SCIENCES,
           MEDICAL COLLEGE P. O., THRISSUR, PIN - 680596.

     4     THE PHARMACY COUNCIL OF INDIA,
           COMBINED COUNCIL'S BUILDING, KOTLA ROAD,
           AIWAN-E-GHALIB MARG, NEW DELHI, PIN - 110002.

     5     NATIONAL COLLEGE OF PHARMACY,
           MANASSERY P. O., MUKKAM, KOZHIKODE- 673602
           [IMPLEADED AS PER ORDER DATED 13.10.2023 IN
           IA 1/ 2023 IN WP(C)]

           BY ADVS.
               SRI. P. SREEKUMAR - SC - FOR KERALA UNIVERSITY
                                        OF HEALTH SCIENCES.
               SRI. MANU S. - DSG OF INDIA
               SRI. SANEER P. M.

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION     ON
10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31059 OF 2023

                                      2




                   MURALI PURUSHOTHAMAN, J.
                              --------------------------
                          W.P.(C) No. 31059 of 2023
                               -------------------------
                      Dated this the 10th day of May, 2024

                                    JUDGMENT

The learned Counsel for the petitioners seeks permission to

withdraw this writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE Svn

 
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