Thomas C Varghese vs Thanneermukkam Grama Panchayath
2024 Latest Caselaw 12098 Ker

Kerala High Court

Thomas C Varghese vs Thanneermukkam Grama Panchayath on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.15622/2024                        1/3                         Order Date : 10-05-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
              Friday, the 10th day of May 2024 / 20th Vaisakha, 1946
                              WP(C) NO. 15622 OF 2024
   PETITIONER(S)

          THOMAS C VARGHESE, AGED 56 YEARS,S/O.LATE VARKEY KUNJU @
          VARGHESE,RESIDING AT CHENNOTH MARY VILLA,KOKKOTHAMANGALAM
          P.O,CHERTHALA EAST MURI,ALAPPUZHA, PIN - 688527

   RESPONDENT(S)

      1. THANNEERMUKKAM GRAMA PANCHAYATH, REPRESENTED BY ITS
         SECRETARY,THANNEERMUKKAM GRAMA PANCHAYATH OFFICE,CHERTHALA,ALAPPUZHA
         DISTRICT, PIN - 688527
      2. THE SECRETARY, THANNEMUKKOM GRAMA PANCHAYATH,THANNERMUKKOM
         NORTH,THANNERMUKKOM,ALAPPUZHA, PIN - 688527
      3. THE TAHASILDAR, CHERTHALA,ALAPPUZHA, PIN - 688524
      4. K.C SATHEESH, AGED 56 YEARS
         S/O.CHELLAPPAN,VADAKKENEDUMPURATH,KOKKOTHAMANGALAM P.O, CHERTHALA
         EAST MURI,ALAPPUZHA, PIN - 688527
      5. K.C DINEESHAN, AGED 52 YEARS
         S/O.CHELLAPPAN,VADAKKENEDUMPURATH,KOKKOTHAMANGALAM P.O,CHERTHALA
         EAST MURI,ALAPPUZHA, PIN - 688527
      6. SURESH, AGED 58 YEARS S/O.BHASKARAN
         NAIR,VADAKKENEDUMPURATH,KOKKOTHAMANGALAM P.O,CHERTHALA EAST
         MURI,ALAPPUZHA, PIN - 688527
      7. GIREESH, LAKSHMIKARI, THANEERMUKKOM P.O,CHERTHALA, PIN - 688527
      8. MAHESH, S/O.MAHEEDARAN,VENKIDAMKUTTI,KOKKOTHAMANGALAM P.O,CHERTHALA,
         PIN - 688527
      9. AJIMON, S/O.RAHU,KANDATHIL HOUSE,VARANAD P.O,ALAPPUZHA, PIN - 688539
     10. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY,GOVERNMENT
         SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Ext. P3 notice during the pendency of the
   Writ Petition (Civil), in the interest of justice.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.S.SUJIN, NITA.N.S., T.N.GIRIJA, N.BHARAT, B.BILWIN, KEERTHI M. &
   V.R.LAKSHMI, Advocates for the petitioner,the court passed the following:
 WP(C) No.15622/2024                        2/3                         Order Date : 10-05-2024




                          MURALI PURUSHOTHAMAN, J.
                        ---------------------------------------------
                                W.P. (C) No.15622 of 2024
                      -------------------------------------------------
                        Dated this the 10th day of May, 2024

                                        ORDER

The learned Government Pleader takes notice for

respondents 3 and 10. Issue notice by special

messenger to respondents 1, 2, 4, 5 and 6 to 9.

Post on 21/05/2024.

sd/-

MURALI PURUSHOTHAMAN JUDGE

Nsd WP(C) No.15622/2024 3/3 Order Date : 10-05-2024

APPENDIX OF WP(C) 15622/2024 Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 02/12/2023 IN O.S NO.364/2023 ON THE FILES OF THE COURT OF ADDITIONAL MUNSIFF CHERTHALA Exhibit P1(a) TRUE COPY OF THE DECREE DATED 02/12/2023 IN O.S NO.364/2023 ON THE FILES OF THE COURT OF ADDITIONAL MUNSIFF CHERTHALA Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 26/03/2024 IN W.P.(C)

Exhibit P3 TRUE COPY OF THE NOTICE DATED 15/03/2024 ISSUED BY THE PANCHAYATH TO THE PETITIONER Exhibit P4 TRUE COPY OF THE PROPERTY REGISTER OF THE VILLAGE OFFICE, KOKKOTHAMANGALAM