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Ramseena Najas vs The Deputy Commissioner Of Customs
2024 Latest Caselaw 12096 Ker

Citation : 2024 Latest Caselaw 12096 Ker
Judgement Date : 10 May, 2024

Kerala High Court

Ramseena Najas vs The Deputy Commissioner Of Customs on 10 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
        FRIDAY, THE 10TH DAY OF MAY 2024 / 20TH VAISAKHA, 1946
                          WP(C) NO. 16882 OF 2024
PETITIONER:

            RAMSEENA NAJAS, AGED 29 YEARS,
            PARAMBATH HOUSE, CHERAPURAM P.O,
            VELOM, KOZHIKODE, PIN - 673507.

            BY ADVS.
            JAVAD MOIDU
            JIJO JOSE
            ABHISHEK


RESPONDENTS:

    1       THE DEPUTY COMMISSIONER OF CUSTOMS,
            AIR INTELLIGENCE UNIT, CALICUT INTERNATIONAL AIRPORT,
            KARIPUR, MALAPPURAM DISTRICT,
            KERALA, PIN - 673647.

    2       JOINT COMMISSIONER,
            OFFICE OF THE COMMISSIONER OF CENTRAL GST,
            CENTRAL EXCISE & CUSTOMS, (CUSTOMS PREVENTIVE),
            C.R. BUILDINGS, MANANCHIRA RD, KOZHIKODE,
            KERALA, PIN - 673001.

            SRI SREELAL N WARRIER,
            SC FOR CENTRAL BOARD OF EXCISE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16882 OF 2024
                          -2-

                      JUDGMENT

The learned counsel for the petitioner

submits that the redemption fee and the penalty

have already been paid. This is recorded.

Consequently, the Writ Petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE akv WP(C) NO. 16882 OF 2024

APPENDIX OF WP(C) 16882/2024

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE AND CORRECT COPY OF THE SEIZURE MEMO DATED 06.08.2020 ISSUED BY THE DEPUTY COMMISSIONER OF CUSTOMS, AIR INTELLIGENCE UNIT, CALICUT AIRPORT

EXHIBIT P2 THE TRUE AND CORRECT COPY OF THE LETTER DATED 19.04.2023 ISSUED BY THE MR. JAYAPRAKASH K.N, SUPERINTENDENT OF CUSTOMS

EXHIBIT P3 A TRUE AND CORRECT COPY OF THE RECORD OF THE PERSONAL HEARING DATED 26.07.2023 ISSUED BY JOINT COMMISSIONER, CUSTOMS PREVENTIVE, KOZHIKODE.

EXHIBIT P4 THE ORDER NO. OIO 165/2023/JC/AP/CLT DATED 15.09.2023 PASSED BY THE JOINT COMMISSIONER, CUSTOMS PREVENTIVE, KOZHIKODE.

EXHIBIT P5 A TRUE AND CORRECT COPY OF THE REVIEW REPORT DATED 16.02.2024 ISSUED BY THE SUPERINTENDENT (REVIEW CELL), COCHIN

EXHIBIT P6 THE TRUE AND CORRECT COPY OF THE APPLICATION DATED 28.03.2024 PRESENTED BY THE REPRESENTATIVE OF THE PETITIONER

EXHIBIT P7 THE COPY OF THE REMINDER EMAIL SENT TO DEPUTY COMMISSIONER, KARIPUR ON 05.04.2024 AND COPY OF THE REMINDER LETTER WITH TRACK CONSIGNMENT ON 08.04.2024 ADDRESSED TO RESPONDENT NO.

 
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