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Thomas M.T vs Mathew T.M
2024 Latest Caselaw 11987 Ker

Citation : 2024 Latest Caselaw 11987 Ker
Judgement Date : 7 May, 2024

Kerala High Court

Thomas M.T vs Mathew T.M on 7 May, 2024

OP(C) No.962/2024                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR. JUSTICE G.GIRISH
                    Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946

                                    OP(C) NO. 962 OF 2024

  CMA 6/2023 OF ASSISTANT SESSIONS COURT/ SUB COURT/ COMMERCIAL COURT, HOSDURG

   PETITIONER(S)/ PETITIONER/ APPELLANT/ DEFENDANT:

          THOMAS M.T, AGED 56 YEARS, S/O THOMAS M.J, RESIDING AT "MADATHETTU
          HOUSE", KUNNUMKAI, VELLARIKUNDU TALUK, P.O.WEST ELERI, HOSDURG, PIN
          - 671314

   RESPONDENT(S)/ RESPONDENT/ RESPONDENT/ PLAINTIFF:

          MATHEW T.M, AGED 44 YEARS, S/O T.O.MATHEW, RESIDING AT THEKKUMKATTU
          HOUSE, BEEMANADI VILLAGE, VELLARIKUNDU TALUK, P.O.WEST ELERI,
          HOSDURG, PIN - 671 314.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P7 order (IA No. 8 of 2023 in
   O.S No. 298/2022) on the file of the Munsiff Court, Hosdurg as confirmed
   in CMA No. 6 of 2023 (Exhibit P13) Judgment pending final disposal of the
   above Original Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   Sri. T.SETHUMADHAVAN (Senior Advocate) along with M/S DEEPA NARAYANAN,
   K.SUJAI SATHIAN, PREETHI. P.V., M.V.BALAGOPAL, AISWARYA S. ASHOKAN &
   SREELEKHA. P, Advocates for the petitioner, the court passed the
   following:

                                           O R D E R

Heard the learned counsel for the petitioner.

Issue notice to the respondent.

There will be an interim stay, as prayed for, for a period of three weeks.

Post on 28-05-2024, as per roster.

Sd/- G.GIRISH JUDGE

07-05-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP(C) 962/2024 Exhibit P7 A TRUE COPY OF THE COMMON ORDER PASSED BY THE MUNSIFF COURT, HOSDRUG IN IA NO. 6 OF 2023 AND 8 OF 2023 DATED 25-08-2023 Exhibit P13 A TRUE COPY OF THE COMMON JUDGMENT IN CMA NOS. 5 OF 2023 AND 6 OF 2023 DATED 23-03-2024

 
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