Alim Rishad K.K vs The Secretary, Regional Transport ...
2024 Latest Caselaw 11884 Ker

Kerala High Court

Alim Rishad K.K vs The Secretary, Regional Transport ... on 3 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
     FRIDAY, THE 3RD DAY OF MAY 2024 / 13TH VAISAKHA, 1946
                     WP(C) NO. 16900 OF 2024
PETITIONER:

          ALIM RISHAD K.K
          AGED 24 YEARS
          S/O LIYAKATH K.K, KOORIMANNIL KOZHAKKUNNUMMEL
          HOUSE , CHITTATHUPARA, KADAMPODE P.O, PANDALUR,
          MALAPPURAM., PIN - 676121

          BY ADV K.V.GOPINATHAN NAIR



RESPONDENT:

           THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
           MALAPPURAM
           CIVIL STATION RD, UP HILL, MALAPPURAM, PIN -
           676505

           SR.GP- SRI.E.G GORDEN




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   03.05.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No.16900/2024

                              -:2:-

                         JUDGMENT

Petitioner is a stage carriage operator, operating vehicle

bearing registration No.KL 58/D 8364, on the route

Vazhikkadavu-Kozhikode and vehicle bearing No.KL 08/BJ 1106

on the route Nilambur-Kozhikode. By Exts.P3 and P4, the

respondent allowed the joint applications for transfer of permit in

favour of the petitioner. However, the transfer has not been

endorsed so far. The petitioner has also given Exts.P5 and P6

representations to the respondent to effect endorsement of the

transfer in favour of the petitioner. It is in these circumstances,

the petitioner approached this Court.

Having heard the learned counsel for the petitioner and the

learned Government Pleader, this writ petition is disposed of with

a direction to the respondent to endorse the transfer of permit in

favour of the petitioner, provided the conditions mentioned in

Exts.P3 and P4 are complied with.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

APPENDIX OF WP(C) 16900/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REGULAR PERMIT ISSUED TO STAGE CARRIAGE KL 58/D 8364 VALID TILL 31.10.2024 DATED 04.07.2023

Exhibit P2 TRUE COPY OF THE REGULAR PERMIT ISSUED TO STAGE CARRIAGE KL 08/BJ 1106 VALID TILL 07.11.2027 DATED 10.11.2022

Exhibit P3 TRUE COPY OF THE PROCEEDINGS OF THE REGIONAL TRANSPORT AUTHORITY DATED 18.12.2023 IN ITEM NO.87 GRANTING TRANSFER OF PERMIT IN FAVOR OF THE PETITIONER IN RESPECT OF STAGE CARRIAGE KL 58/D 8364

Exhibit P4 TRUE COPY OF THE PROCEEDINGS OF THE REGIONAL TRANSPORT AUTHORITY DATED 18.12.2023 IN ITEM NO.16 GRANTING TRANSFER OF PERMIT IN FAVOR OF THE PETITIONER IN RESPECT OF STAGE CARRIAGE KL 08/BJ1106

Exhibit P5 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER IN RESPECT OF STAGE CARRIAGE KL 58/D 8364 DATED 12.04.2024

Exhibit P6 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER IN RESPECT OF STAGE CARRIAGE KL 08/BJ 1106 DATED 12.04.2024