Udayakumar C vs The Chairman & Managing Director
2024 Latest Caselaw 8909 Ker

Kerala High Court

Udayakumar C vs The Chairman & Managing Director on 27 March, 2024

WPC 7226/24
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          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE BASANT BALAJI
 WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                   WP(C) NO. 7226 OF 2024
PETITIONER/S:


      UDAYAKUMAR C, AGED 56 YEARS S/O E. CHANDRASEKHARAN NAIR,
      RESIDING AT SHANTHI NIKETHAN, BURMA ROAD, ARRA 54A,
      ELAGAM LANE, KUMARAPURAM, MEDICAL COLLEGE P.O,
      TRIVANDRUM, PIN - 691011

      BY ADVS. P.MARTIN JOSE, P.PRIJITH THOMAS, P.KURUVILLA
      R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON, SACHIN JACOB
      AMBAT, ANNA LINDA EDEN, KARTHIKA SAROJ, HARIKRISHNAN S.
      S.SREEKUMAR (SR.)

RESPONDENT/S:


 1    THE CHAIRMAN & MANAGING DIRECTOR. KERALA STATE ROAD
      TRANSPORT CORPORATION, TRANSPORT BHAVAN,FORT,
      THIRUVANANTHAPURAM -, PIN - 695018

 2    KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
      BHAVAN,FORT, THIRUVANANTHAPURAM - REPRESENTED BY ITS
      CHAIRMAN & MANAGING DIRECTOR, PIN - 695018

OTHER PRESENT:


      SC SRI. DEEPU THANKAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WPC 7226/24
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                         JUDGMENT

(Dated this the 27th day of March 2024)

In view of the filing of W.P.(C) No.12792 of 2024,

challenging the order dated 23.3.2024 issued by the

Chairman and Managing Director, KSRTC pursuant to the

interim order dated 23.2.2024 passed in this case, this Writ

Petition is closed.

Sd/-

BASANT BALAJI, JUDGE dl/

APPENDIX OF WP(C) 7226/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF FIRST INFORMATION REPORT IN CRIME NO.03/2023 DATED 15.07.2013

Exhibit P2 TRUE COPY OF SUSPENSION ORDER DATED 18.07.2023 PASSED BY THE 1ST RESPONDENT

Exhibit P3 TRUE COPY OF THE ORDER DATED 18.08.2023 IN CRIMINAL M.P. NO. 1242/2023 IN VIGILANCE CRIME NO. 03/2023/SRT OF THE COURT OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE, TRIVANDRUM

Exhibit P4 TRUE COPY OF THE PRELIMINARY ENQUIRY REPORT DATED 26.08.2023 WITHOUT ITS ENCLOSURES

Exhibit P5 TRUE COPY OF MEMO OF CHARGES DATED 31.10.2023 AND THE STATEMENT OF ALLEGATIONS

Exhibit P6 TRUE COPY OF THE EXPLANATION DATED 09.11.2023 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT

Exhibit P7 TRUE COPY OF THE WRITTEN SUBMISSION OF THE PETITIONER DATED 18.01.2024 SUBMITTED BEFORE THE ENQUIRY OFFICER

Exhibit P8 TRUE COPY OF THE MEMORANDUM DATED 02.02.2024 AND THE ENQUIRY REPORT

Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED 06.02.2024 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT AGAINST THE FINDINGS OF THE ENQUIRY OFFICER

Exhibit P10 TRUE COPY OF SHOW CAUSE NOTICE DATED 13.02.2024 ISSUED BY THE 1ST RESPONDENT