Dr. Johnson.C. Lukose vs Dr. Sajesh Asokan
2024 Latest Caselaw 8892 Ker

Kerala High Court

Dr. Johnson.C. Lukose vs Dr. Sajesh Asokan on 27 March, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.723/2024                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                Wednesday, the 27th day of March 2024 / 7th Chaithra, 1946

                                  OP(C) NO. 723 OF 2024


      EP 52/2016 IN OS 330/2011 OF SUB COURT/ COMMERCIAL COURT, MUVATTUPUZHA,
                                     ERNAKULAM

   PETITIONER(S)/ RESPONDENTS/ DECREE HOLDERS/ PLAINTIFF:

       1. DR. JOHNSON.C. LUKOSE, AGED 62 YEARS, S/O LUKOSE, RESIDING AT
          33/2202 B, CHERUMKKAL HOUSE, VENNALA.P.O., ERNAKULAM DISTRICT, PIN -
          682 030.
       2. RAMESH PALACKAL, AGED 50 YEARS, S/O NARAYANAN, PALACKAL
          HOUSE, RAMAKRISHNA NAGAR, THUTHIYOOR, KAKKANAD, KOCHI, PIN - 682037

   RESPONDENT(S)/ PETITIONERS/ JUDGMENT DEBTORS/ DEFENDANTS:

       1. DR. SAJESH ASOKAN, AGED 55 YEARS, S/O. LATE DR. N.N. ASOKAN,
          RESIDING AT NEDUNGAYIL HOUSE, NEAR KAVUMPADI ROAD, MUVATTUPUZHA, PIN
          - 686661
       2. M/S. KAKKANAD MEDICAL CENTRE PVT LTD, REGISTERED OFFICE, 'ASWATHY
          SANTHINIKETHAN GARDEN' BUILDING, NEAR KAVUMPADI ROAD, MUVATTUPUZHA
          P.O., PIN-686 661 REPRESENTED BY ITS DIRECTOR DR. SAJESH ASOKAN,
          AGED ABOUT 65 YEARS, S/O LATE DR. N.N. ASOKAN, RESIDING AT
          NEDUNGAYIL HOUSE, NEAR KAVUMPADI ROAD, MUVATTUPUZHA, PIN - 686661

        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in pursuance to Exhibit P5 order in E.A No.
   85/2020 on EP No. 52/2016 in O.S No. 330/2011 on the file of the
   Subordinate Judges Court, Muvattupuzha, pending disposal of this Original
   Petition (Civil).
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S K.S.SAJEEV KUMAR, BISMI T.A., MOHANDAS K.CHACKO & SUKESAN
   P.S, Advocates for the petitioners, the court passed the following:
                                    O R D E R

Admit. Issue notice to the respondents.

There will be a stay of operation of the impugned order on condition that the petitioners shall furnish security for Rs. 25 lakh to the satisfaction of the trial court.

Post on 05-06-2024.

DR. KAUSER EDAPPAGATH, JUDGE

27-03-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP(C) 723/2024

Exhibit P5 A CERTIFIED COPY OF THE ORDER DATED 9.02.2024 IN E.A.NO.85/2020 IN E.P.NO.52/2016 IN O.S.NO.330/2011 ON THE FILE OF THE SUBORDINATE JUDGES COURT, MUVATTUPUZHA