Dr. Sheeba M.M vs Sri.Mohammed Hanish Ias
2024 Latest Caselaw 8827 Ker

Kerala High Court

Dr. Sheeba M.M vs Sri.Mohammed Hanish Ias on 27 March, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                &
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                   CON.CASE(C) NO. 832 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP(KAT) NO.454 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER/S/PETITIONER:

          DR. SHEEBA M.M.,
          AGED 53 YEARS
          W/O. DR. HARISH M. T, ASSISTANT SURGEON,
          GOVERNMENT GENERAL HOSPITAL (BEACH), VELLAYIL JUNCTION,
          KOZHIKODE-673032, RESIDING AT BLESSING IRINGADAN PALLI
          ROAD, KOVOOR, KOZHIKODE, PIN - 673008
          BY ADVS.
          KALEESWARAM RAJ
          THULASI K. RAJ
          APARNA NARAYAN MENON
          CHINNU MARIA ANTONY


RESPONDENT/S/RESPONDENTS NO.1 AND 2:

    1     SRI.MOHAMMED HANISH IAS,
          AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS
          PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH
          AND FAMILY WELFARE, MEMBER ROOM NO.603, 6 TH FLOOR,
          ANNEX II, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     DR.REENA K.J.
          AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS
          DIRECTOR,DIRECTORATE OF HEALTH SERVICES, GENERAL
          HOSPITAL JUNCTION, VANCHIYOOR, THIRUVANANTHAPURAM, PIN
          - 695033
          SENIOR GOVERNMENT PLEADER, SRI.A.J.VARGHESE
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.832 of 2024
                               2

                     JUDGMENT

Dated this the 27th day of March, 2024

A.MUHAMED MUSTAQUE(J)

The respondents shall ensure that no other person

shall be appointed in the vacancy of CHC,

Thalakellathur, Kozhikode, except the petitioner, in

compliance with the direction of this Court in O.P.

(KAT) No.454 of 2023. This Contempt of Court Case is

closed with a liberty to the petitioner to re-open.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

RK

APPENDIX OF CON.CASE (C) No. 832/2024

PETITIONER EXHIBITS ANNEXURE I A TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN O.P.(KAT) NO.454/2023 ANNEXURE II TRUE COPY OF COPY OF THE ORDER DATED 25.10.2023 IN O.P(KAT) NO.454/2023 ANNEXURE III TRUE COPY OF THE ORDER DATED 26.10.2023

ANNEXURE IV CERTIFIED COPY OF THE JUDGMENT IN O.P(KAT) NO.454/2023, DATED 02.11.2023 ANNEXURE V TRUE COPY OF THE LEGAL NOTICE SENT TO THE RESPONDENT, DATED 20.11.2023 EXHIBIT -VI TRUE COPY OF THE LEGAL NOTICE DATED 20.2.2024 SENT TO THE RESPONDENT