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The Corporate Manager, Csi Diocesan ... vs Director Of Public Instructions
2024 Latest Caselaw 8737 Ker

Citation : 2024 Latest Caselaw 8737 Ker
Judgement Date : 27 March, 2024

Kerala High Court

The Corporate Manager, Csi Diocesan ... vs Director Of Public Instructions on 27 March, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
  WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                      WP(C) NO. 14738 OF 2013
PETITIONER:

          RONOLD VINCENT M MADAI
          MADAI HOUSE, KODAKKAL PO, PIN-676108, MALAPPURAM
          DISTRICT.
          BY ADV SRI.P.CHANDRASEKHAR


RESPONDENTS:

    1     THE DIRECTOR OF PUBLIC INSTRUCTION
          TRIVANDRUM-695001
    2     THE CORPORATE MANAGER
          CSI SCHOOLS IN MALABAR & WAYANAD, CORPORATE
          MANAGEMENT OF C.S.I. DIOCESAN SCHOOL, DIOCESE OF
          NORTH KERALA, CHURCH OF SOUTH INDIA, C.S.I.
          CORPORATE MANAGER'S OFFICE, BANK ROAD, KOZHIKODE
          673001, KOZHIKODE DISTRICT.
    3     THE HEADMASTER
          CMS HIGH SCHOOL, MEPPADI PO, WAYANAD DISTRICT, PIN-
          673577.
          BY ADV GOVERNMENT PLEADER
          SRI.BIJOY CHANDRAN-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, ALONG WITH WP(C).21350/2013, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WPC Nos.14738 & 21350 of 2013
                                    -: 2 :-




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE SATHISH NINAN
  WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA,
                                   1946
                        WP(C) NO. 21350 OF 2013
PETITIONER:

             THE CORPORATE MANAGER, CSI DIOCESAN SCHOOLS
             (MALABAR & WAYNAD AREA),C.S.I.NORTH KERALA
             DIOCESAN EDUCATIONAL AGENCY,BANK ROAD,
             KOZHIKODE-673001.
             BY ADV .


RESPONDENTS:

     1   DIRECTOR OF PUBLIC INSTRUCTIONS
         THIRUVANANTHAPURAM-695001.
    2    RONALD VINCENT M.MADAYI
         MADAYI HOUSE, KODAKKAL.P.O,MALAPPURAM-676108.
    3    STATE OF KERALA
         REPRESENTED BY ITS SECRETARY, EDUCATION
         DEPARTMENT,THIRUVANANTHAPURAM-695001.
*ADDL.R4 C.M.BABU,
         'SANTHIGRIHA', NEAR MEENMUTTY WATERFALL,
         CHELLANCODE P.O, WAYANAD-670136.
         ADDL.R4 IS IMPLEADED AS PER ORDER DATED
         7.10.13 IN I.A 13170/13.
         THIS   WRIT    PETITION   (CIVIL)    HAVING   COME   UP   FOR
ADMISSION ON 27.03.2024, ALONG WITH WP(C).14738/2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                      Sathish Ninan, J.
           ====================================
            W.P(C) Nos.14738 and 21350 of 2013
          =====================================
          Dated this the 27th day of March, 2024

                           JUDGMENT

The learned counsel for the petitioners

submits that these writ petitions have become

infructuous.

The said submission is recorded.

Writ petitions are dismissed as infructuous.

Sd/-

Sathish Ninan, Judge SVP

 
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