Kerala High Court
K.V.Jacob vs District Police Chief on 27 March, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
WP(C) NO. 30488 OF 2019
PETITIONERS:
1 K.V.JACOB,
AGED 49 YEARS
S/O.VARGHESE, PRESIDENT,
KIZHAKKAMBALAM GRAMA PANCHAYAT,
KIZHAKKAMBALAM P.O., ERNAKAULAM - 683 562.
2 SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT,
KIZHAKKAMBALAM P.O., ERNAKULAM - 683 562.
BY ADVS.
BLAZE K.JOSE
SMT.NIVEA LIZ PETER FERNANDEZ
SMT.SHEENAMOL VARGHESE
RESPONDENTS:
1 DISTRICT POLICE CHIEF,
ERNAKULAM RURAL, ALUVA - 683 101.
2 DEPUTY SUPERINTENDENT OF POLICE,
PERUMBAVOOR, ERNAKULAM DISTRICT - 683 542.
3 CIRCLE INSPECTOR OF POLICE,
KUNNATHUNADU, ERNAKULAM DISTRICT - 683 562.
4 SUB INSPECTOR OF POLICE,
THADIYITTAPARAMBU POLICE STATION,
ERNAKULAM DISTRICT - 683 562.
5 HAMSA HAIDROSS,
MAROTTIKKAL HOUSE, MALAYIDAM THURUTH,
KIZHAKKAMBALAM - 683 562.
6 ANIL KUMAR,
MANAKULANGARA HOUSE,
KIZHAKKAMBALAM VILLAGE, THADIYITTAPARAMBA,
ERNAKULAM - 683 562.
WP(C) NO. 30488 OF 2019
2
7 JOSE,
PURAMADAM HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
8 SAKKEER,
VATTOLY HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
9 ALTHAF MUHAMMED,
MALLASSERY HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
10 SUDHEESH,
KEERAMPARA HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
11 SUNIL,
MANAKULANGARA HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
12 ANI,
MANATHUPADAM HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
13 VISHAK RAJAN,
EDATHIKAD HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
14 ELDHO,
KAITHAKOOMBIL HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
15 SHIBU,
KAVALACHOTTIL HOUSE, KIZHAKKAMBALAM VILLAGE,
WP(C) NO. 30488 OF 2019
3
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
16 BINEESH ANTONY,
KULLANGARA HOUSE,
KIZHAKKAMBALAM VILLAGE,
THADIYITTAPARAMBA, ERNAKULAM - 683 562.
BY ADVS.
SRI.K.S.ARUN KUMAR
SRI.JUSTINE JACOB
SRI. BINOY DAVIS (GP)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.03.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 30488 OF 2019
4
JUDGMENT
The learned counsel for the petitioners submits that the writ
petition has become infructuous. In the light of the submission made
by the learned counsel for the petitioners, this writ petition is
dismissed as infructuous.
Sd/-
GOPINATH P.
JUDGE
nkr
WP(C) NO. 30488 OF 2019
APPENDIX OF WP(C) 30488/2019
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE JUDGMENT IN WP(C)
NO.3370 OF 2018-U BEFORE THE HON'BLE
HIGH COURT DATED 11/6/2018.
EXHIBIT P2 A TRUE COPY OF LETTER DATED 02/07/2019
OF THE ACCREDITED ENGINEER, MAHATMA
GANDHI NATIONAL RURAL EMPLOYMENT
SCHEME TO THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT.
EXHIBIT P3 A TRUE COPY OF LETTER DATED
04/07/2019, OF THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT TO THE
5TH RESPONDENT.
EXHIBIT P4 A TRUE COPY OF COMPLAINT DATED
16/07/2019, OF THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT TO
STATION HOUSE OFFICER,
THADIYITTAPARAMB POLICE STATION.
EXHIBIT P5 A TRUE COPY OF COMPLAINT DATED
20/07/2019, OF THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT TO THE
SUPERINTENDENT OF POLICE, ERNAKULAM.
EXHIBIT P6 A TRUE COPY OF LETTER DATED 17/08/2019
OF THE SECRETARY, KIZHAKKAMBALAM GRAMA
PANCHAYAT TO THE 5TH RESPONDENT.
EXHIBIT P7 A TRUE COPY OF ORDER DATED 18/09/2019
OF THE SECRETARY, KIZHAKKAMBALAM GRAMA
PANCHAYAT TO THE 5TH RESPONDENT.
EXHIBIT P8 A TRUE COPY OF LETTER DATED 21/09/2019
OF THE SUB INSPECTOR OF POLICE,
THADIYITTAPARAMB POLICE STATION TO THE
WP(C) NO. 30488 OF 2019
SECRETARY, KIZHAKKAMBALAM PANCHAYAT.
EXHIBIT P9 A TRUE COPY OF COMPLAINT DATED
03/10/2019, OF THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT TO
STATION HOUSE OFFICER,
THADIYITTAPARAMB POLICE STATION.
EXHIBIT P10 A TRUE COPY OF LETTER DATED
11/10/2019, OF THE SECRETARY,
KIZHAKKAMBALAM GRAMA PANCHAYAT TO
STATION HOUSE OFFICER,
THADIYITTAPARAMBA POLICE STATION.
EXHIBIT P11 A TRUE COPY OF THE DISCHARGE SUMMARY
OF THE 1ST PETITIONER FROM SAMARITAN
HOSPITAL PAZHANGANAD, KIZHAKKAMBALAM
DATED 15/10/2019.
EXHIBIT P12 A TRUE COPY OF THE MEDICAL CERTIFICATE
FROM SAMARITAN HOSPITAL PAZHANGANAD,
KIZHAKKAMBALAM DATED 14/10/2019 ISSUED
TO THE 2ND PETITIONER.
EXHIBIT P13 A TRUE COPY OF THE FIR IN CRIME
NO.0725 OF 2019, THADIYATTAPARAMBA
POLICE STATION, DATED 14/10/2019.
EXHIBIT P14 A TRUE COPY OF COMPLAINT SUBMITTED BY
THE 1ST PETITIONER TO THE 1ST
RESPONDENT.
EXHIBIT P15 A TRUE COPY OF COMPLAINT SUBMITTED BY
THE 2ND PETITIONER TO THE 1ST
RESPONDENT DATED 14/10/2019.
EXHIBIT P16 A TRUE COPY OF MALAYALA MANORAMA DAILY
DATED 15/10/2019.
EXHIBIT P17 A TRUE COPY OF MATHRUBHUMI DAILY DATED
15/10/2019.
WP(C) NO. 30488 OF 2019
RESPONDENT EXHIBITS
EXHIBIT R6 A TRUE COPY OF THE ORDER OF LSG TRIBUNAL
IN I.A.NO-1690/19 IN APPEAL NO-
786/2019.
