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Anzil vs State Of Kerala
2024 Latest Caselaw 6458 Ker

Citation : 2024 Latest Caselaw 6458 Ker
Judgement Date : 6 March, 2024

Kerala High Court

Anzil vs State Of Kerala on 6 March, 2024

Author: V.G.Arun

Bench: V.G.Arun

Crl.M.C.1141 of 2024                   1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                       THE HONOURABLE MR.JUSTICE V.G.ARUN

     WEDNESDAY, THE 6TH DAY OF MARCH       2024 / 16TH PHALGUNA, 1945

                            CRL.MC NO. 1141 OF 2024

            CRIME NO.803/2013 OF Kadakkavoor Police Station,
                           Thiruvananthapuram

AGAINST THE ORDER/JUDGMENT DATED IN CC NO.539 OF 2014 OF JUDICIAL
                MAGISTRATE OF FIRST CLASS ,VARKALA

PETITIONERS:

       1       ANZIL
               AGED 30 YEARS
               S/O. NASEER, ANZIL MANZIL, NEAR KAYALVARAM MOSQUE,
               GANDHIMUKKU, NILAKKAMUKKU, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       2       SHIBU
               AGED 37 YEARS
               S/O. SAIFUDEEN,   THEKKETHIL HOUSE, NEAR KAYALVARAM
               MOSQUE, GANDHIMUKKU, NILAKKAMUKKU, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       3       LIJIN
               AGED 37 YEARS
               S/O. SHAKIR, VILAYIL PUTHEN HOUSE, NEAR KAYALVARAM
               MOSQUE, GANDHIMUKKU, NILAKKAMUKKU, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       4       JAFAR
               AGED 44 YEARS
               S/O. AHAMED KUNJU, CHEENVILA HOUSE, NEAR KAYALVARAM
               MOSQUE, GANDHIMUKKU, NILAKKAMUKKU, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       5       RAJIN
               AGED 35 YEARS
               S/O. SHAKIR, VILAYIL PUTHEN HOUSE, NEAR KAYALVARAM
               MOSQUE, GANDHIMUKKU, NILAKKAMUKKU, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

               BY ADV SHAJIN S.HAMEED
 Crl.M.C.1141 of 2024                  2


RESPONDENT/S:

       1       STATE OF KERALA
               REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH COURT OF
               KERALA, ERNAKULAM., PIN - 682031

       2       SULAIMAN
               AGED 34 YEARS
               S/O. AHAMED, KUZHIYILA VILA VEEDU, KAYALVARAM,
               GANDHIMUKKU, NILAKKAMUKKU DESOM, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       3       NEFSY
               AGED 30 YEARS
               D/O. NASEEMA,   KUZHIYILA VILA VEEDU, KAYALVARAM,
               GANDHIMUKKU, NILAKKAMUKKU DESOM, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308

       4       NASEEMA
               AGED 54 YEARS
               D/O. RAMLA, KUZHIYILA VILA VEEDU, KAYALVARAM,
               GANDHIMUKKU, NILAKKAMUKKU DESOM, VAKKOM VILLAGE,
               THIRUVANANTHAPURAM DISTRICT., PIN - 695308


OTHER PRESENT:

               SRI.V.TEKCHAND-SR.PP

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
06.03.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.M.C.1141 of 2024                   3




                                  V.G.ARUN J.
                             -------------------------------
                               Crl.M.C.No.1141 of 2024
                           --------------------------------
                       Dated this the 6th day of March 2024

                                   ORDER

Learned Counsel for the petitioners seeks permission to

withdraw the Crl.M.C. Accordingly, Crl.M.C.is dismissed as

withdrawn.

Sd/-

V.G.ARUN JUDGE dpk

 
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