Sachu Thomas vs Pulpally Grama Panchayath
2024 Latest Caselaw 6320 Ker

Kerala High Court

Sachu Thomas vs Pulpally Grama Panchayath on 5 March, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                       PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 TUESDAY, THE 5TH DAY OF MARCH 2024 / 15TH PHALGUNA,
                        1945
                WP(C) NO. 8236 OF 2022
PETITIONER/S:

         SACHU THOMAS,
         AGED 25 YEARS
         S/O.BIJU CHACKO, KUUKAPPARAMBIL HOUSE,
         MARAKKADAVU P.O., PADICHIRA, PULPALLY,
         WAYANAD DISTRICT, PIN-673 579.
         BY ADVS.
         P.K.SOYUZ
         E.V.BABYCHAN


RESPONDENTS:

   1     PULPALLY GRAMA PANCHAYATH,
         PULPALLY GRAMA PANCHAYATH OFFICE, PULPALLY
         P.O., WAYANAD DISTRICT, PIN-673 579,
         REPRESENTED BY ITS SECRETARY.
   2     THE SECRETARY, PULPALLY GRAMA PANCHAYATH,
         PULPALLY GRAMA PANCHAYATH OFFICE, PULPALLY
         P.O., WAYANAD DISTRICT, PIN-673 579.
         BY ADVS.
         SHRI.MANOJ RAMASWAMY, SC, PULPALLY GRAMA
         PANCHAYAT
         MANOJ RAMASWAMY



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.03.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WPC No.8236/2022

                                 2




                           JUDGMENT

The learned counsel for the petitioner submits that

the period of license is over and the writ petition has

become infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.05.03.2024.

APPENDIX OF WP(C) 8236/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF CONSENT TO OPERATE ISSUED BY THE KERAL STATE POLLUTION CONTROL BAORD DATED 16.08.2021 HAVING VALIDITY TILL 31.07.2026.

Exhibit P2 TRUE COPY OF THE SANITARY CERTIFICATE DATED 14.12.2021. Exhibit P3 TRUE COPY OF THE JUDGMENT IN WPC NO.29414 OF 2021 DATED 20.12.2021. Exhibit P4 TRUE COPY OF THE APPLICATION FOR LICENCE DATED 08.02.2022. Exhibit P5 TRUE COPY OF THE DECISION OF THE 1ST RESPONDENT DATED 28.02.2022. Exhibit P6 TRUE COPY OF THE CIRCULAR NO.PAN/6080/19/C4(DP0 DATED 11.11.2019 ISSUED BY PANCHAYATH DIRECTOR.

Exhibit P7 TRUE COPY OF THE GO(MS) NO.156/2021 LSGD DATED 19.07.2021. Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WPC NO.6677 OF 2021 DATED 07.04.2021.