The Kerala State Co-Operative Coir ... vs M Vijayan
2024 Latest Caselaw 6318 Ker

Kerala High Court

The Kerala State Co-Operative Coir ... vs M Vijayan on 4 March, 2024

OP(C) No.2046/2023                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR. JUSTICE C.JAYACHANDRAN

                Monday, the 4th day of March 2024 / 14th Phalguna, 1945
                                 OP(C) NO. 2046 OF 2023

             EP 124/2018 IN ARC 110/2008 OF PRINCIPAL SUB COURT, ALAPPUZHA

   PETITIONERS/ JUDGMENT DEBTORS.:

      1. THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD NO.679
         (COIRFED) P.B.NO. 4616, ALAPPUZHA, REPRESENTED BY ITS MANAGING
         DIRECTOR, PIN - 688012

            AND ANOTHER

   RESPONDENTS/ DECREE HOLDER:

      1. M VIJAYAN, AGED 72 YEARS, S/O MADHAVAN, THANDASSERIL HOUSE,
         PATHIYOOR P.O, BHAGAVATHIPPADI, KAYAMKULAM, ALAPPUZHA, PIN - 690
         106.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings to the Execution Petition Exhibit P1, so also the
   warrant of attachement Exhibit P5, pending disposal of this original
   petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   12.2.2024 and upon hearing the arguments of Sri. P.C.SASIDHARAN, Advocate
   for the petitioners, the court passed the following:

                                        O R D E R

Post on 15.03.2024. Interim order will stand extended till then.

Sd/- C.JAYACHANDRAN, JUDGE

04-03-2024 /True Copy/ Assistant Registrar