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K.R. Hariharan vs State Of Kerala
2024 Latest Caselaw 18894 Ker

Citation : 2024 Latest Caselaw 18894 Ker
Judgement Date : 28 June, 2024

Kerala High Court

K.R. Hariharan vs State Of Kerala on 28 June, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
                WP(C) NO. 22801 OF 2024
PETITIONER/S:

         K.R. HARIHARAN
         AGED 68 YEARS
         S/O RAMAKRISHNAN SIVAKRIPA, ILLOM LANE,
         PALIYAM ROAD, ERNAKULAM, PIN - 682016
         BY ADVS.
         A.BALAGOPALAN
         A.RAJAGOPALAN
         M.N.MANMADAN
         M.S.IMTHIYAZ AHAMMED
         P.SEENA
         A.R. AMAL


RESPONDENTS:

   1     STATE OF KERALA
         REPRESENTED BY THE SECRETARY, DEPARTMENT
         OF LOCAL SELF GOVERNMENT, GOVT.
         SECRETARIAT, THIRUVANANTHAPURAM, PIN -
         695001
   2     CORPORATION OF COCHIN
         REPRESENTED BY IT SECRETARY, OFFICE OF KOCHI
         MUNICIPAL CORPORATION, PB NO - 1016, COCHIN
         ERNAKULAM, PIN - 682011
         BY ADV ARUN ANTONY

         BY SPECIAL G.P. SMT. K.R.DEEPA.



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                    2

WPC 22801/2024




                              JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition with liberty to

approach this Court if necessary at a later stage. With

the said liberty, the writ petition is dismissed as

withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

APPENDIX OF WP(C) 22801/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF G.O. (A) NO. 17/2011/LSGD DATED 14.1.2011 Exhibit P2 TRUE COPY OF THE SAID GOVT. ORDER BEARING NO. GO (A) NO. 100/2013 DATED 15.3.2013 Exhibit P3 TRUE COPY OF THE GOVT. ORDER BEARING NO. GO (A) NO. 36/2015 DATED 24.2.2015 Exhibit P4 TRUE COPY OF G.O. (MS) NO. 144/2015 DATED 27.4.2015 Exhibit P5 TRUE COPY OF THE GOVT. ORDER BEARING NO. GO (MS) NO. 358/15/LSGD DATED 16.12.2015 Exhibit P6 TRUE COPY OF THE GOVT. ORDER BEARING NO GO (RT) 540/2019/LSGD DATED 06.03.2019 ALONG WITH ITS ENGLISH TRANSLATION Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED 09.03.2024 ISSUED TO THE PETITIONER FOR THEIR ROOM BEARING NO. 61/3389 FOR A TOTAL AMOUNT OF RS. 1,43,028/- IS PRODUCED Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 27.03.2023 IN WP(C) 10624 OF 2023 PASSED BY THIS HON'BLE COURT IS PRODUCED

 
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