Citation : 2024 Latest Caselaw 18887 Ker
Judgement Date : 28 June, 2024
WP(C) No.2419 of 2016
-:1:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
WP(C) NO. 2419 OF 2016
PETITIONERS:
1 K.C.PAULSON,
PRESIDENT, LIFE INSURANCE AGENTS CO-OPERATIVE
SOCIETY LTD.NO.R.1021, OPP.HEAD POST OFFICE, SAKTHAN
NAGAR, THRISSUR. (UNDER ORDER OF SUSPENSION)
2 SUSEELAN K.N.
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD.NO.R.1021, OPP. HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR. (UNDER ORDER
OF SUSPENSION)
3 MARY HERBERT,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
4 MOHANLAL E.A.,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LTD.NO.R.1021, OPP.HEAD
POST OFFICE, SAKTHAN NAGAR, THRISSUR. (UNDER ORDER
OF SUSPENSION)
5 C.M.SUSIL,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
6 VASANTHA MAHESWARAN,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
7 PUSHPAVALLY,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
8 BHASKARAN,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
WP(C) No.2419 of 2016
-:2:-
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
9 PRAKASAN,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
10 RATNAKARAN,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
11 CHANDRAN,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
12 SURENDRAN K.M.,
MEMBER, MANAGING COMMITTEE OF THE LIFE INSURANCE
AGENTS CO-OPERATIVE SOCIETY LIMITED NO.R.1021,
OPP.HEAD POST OFFICE, SAKTHAN NAGAR, THRISSUR.
(UNDER ORDER OF SUSPENSION)
BY ADVS.SRI.P.C.SASIDHARAN
SRI.P.E.SAJAL
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),O/O THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, THRISSUR-680 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),THRISSUR-680 001.
3 THE UNIT INSPECTOR,
AYYANTHOLE UNIT, OFFICE OF THE ASSISTANT
REGISTRAR(GENERAL) OF CO-OPERATIVE SOCIETIES,
THRISSUR. (APPOINTED AS PART TIME ADMINISTRATOR TO
MANAGE THE AFFAIRS OF THE LIFE INSURANCE AGENTS CO-
OPERATIVE SOCIETY LIMITED NO.R.1021, OPP. HEAD POST
OFFICE, SAKTHAN NAGAR, THRISSUR), PIN-680 001.
4 THE LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY
LIMITED NO.R.1021,OPP. HEAD POST OFFICE, SAKTHAN
NAGAR, THRISSUR-680 001, REPRESENTED BY ITS
SECRETARY IN CHARGE.
WP(C) No.2419 of 2016
-:3:-
* ADDL R5 IMPLEADED
ADDL.R5 SALINI T.B., W/O RADHAKRISHNAN,
PRAPPANADAN HOUSE,
CHAVAKKAD-680506
THRISSUR DISTRICT
ADDITIONAL R5 IS IMPLEADED AS PER ORDER DATED
04.03.2016 IN IA 2449/2016.
BY GOVERNMENT PLEADER SRI.BIJOY CHANDRAN
ADDL.R5 BY ADV. SRI.C.E.UNNIKRISHNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
28.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.2419 of 2016
-:4:-
JUDGMENT
Dated this the 28th day of June, 2024
The learned counsel for the petitioners submits that pursuant to the
interim order dated 21.01.2016, the Committee consisting of the
petitioners had continued and have now completed its term.
In view of the said submission, the WP(C) has become infructuous
and is accordingly closed.
Sd/-
SYAM KUMAR V.M. JUDGE
MJL
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