Citation : 2024 Latest Caselaw 18876 Ker
Judgement Date : 28 June, 2024
RFA No.277/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
Friday, the 28th day of June 2024 / 7th Ashadha, 1946
RFA NO. 277 OF 2023
OS 17/2022 OF SUB COURT, PALA
APPELLANT(S)DEFENDANTS NO.1 & 2:
1. ANNAMMA MATHEW @ ALICE AGED 68 YEARS WIFE OF LATE MATHEW,
KARACKATTU HOUSE, RAMAPURAM BAZAR P.O., RAMAPURAM KARA, RAMAPURAM
VILLAGE, MEENACHIL TALUK, PIN - 686576
2. ROSHIN MATHEW (ERRONEOUSLY SHOWN AS RUSHIN MATHEW IN THE IMPUGNED
DECREE AND JUDGMENT) AGED 34 YEARS SON OF MATHEW, KARACKATTU HOUSE,
RAMAPURAM BAZAR P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL
TALUK, PIN - 686576
BY M/S.ABRAHAM GEORGE JACOB,C.MURALIKRISHNAN
(PAYYANUR),P.I.RAHEENA,SHAHNA,
RESPONDENT(S)/PLAINTIFF,DEFENDANTS NO.3 TO 11 & ADDITIONAL DEFENDANTS 12 TO
14:
1. L. LUKE AGED 78 YEARS SON OF LUKE, MAMGLAVIL HOUSE, RAMAPURAM P.O.,
RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, PIN - 686576
2. ROLLY AGED 32 YEARS WIFE OF SIBY FROM KARACKATTU HOUSE, RAMAPURAM
BAZAR P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, PIN
686 576. NOW RESIDING AT CHATHANKUNNEL HOUSE, KURAVILANGADU VILLAGE,
KURAVILANGADU KARA, NEAR GOVERNMENT HOSPITAL KURAVILANGADU,
KURAVILANGADU P.O, PIN - 686633
3. RONEY AGED 30 YEARS WIFE OF JYOTHISH, KARACKATTU HOUSE, RAMAPURAM
BAZAR P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, NOW
RESIDING AT URUVUMKARA HOUSE, ARUNOOTTIMANGALAM P.O.,
ARUNOOTTIMANGALAM KARA, MULAKKULAM VILLAGE, VAIKOM TALUK, PIN -
686604
4. JOSEPH AUGUSTI AGED 83 YEARS SON OF AUGUSTI, CHERUPPULLIL HOUSE,
KUDAPULAM P.O. KONDADUKARA, VELLILAPPALLY VILLAGE, MEENACHIL TALUK,
PIN - 686576
5. C.O. AUGUSTINE AGED 62 YEARS SON OF AUGUSTI, CHERUPPULLIL HOUSE,
KUDAPPULAM P.O. KONDADUKARA, VELLILAPPALLY VILLAGE, MEENACHIL TALUK,
PIN - 686576
6. SALEY AGED 54 YEARS WIFE OF CYRIAC, CHERUPPULLIL HOUSE, KUDAPPULAM
P.O. KONDADUKARA, VELLILAPPALLY VILLAGE, MEENACHIL TALUK,NOW
RESIDING AT PALLIVATHUKKAL HOUSE, PERUMPADAVAM P.O., AVARMMA KARA,
MULAKKULAM VILLAGE, VAIKOM TALUK, PIN - 686665
7. SHERLY JOSE AGED 56 YEARS WIFE OF LATE C.O. JOSE, CHERUPPULLIL
HOUSE, KUDAPPULAM P.O. KONDADU KARA, VELLILAPPALLY VILLAGE,
MEENACHIL TALUK, PIN - 686576
8. MARTIN AGED 21 YEARS SON OF C.O. JOSE, CHERUPPULLIL HOUSE,
KUDAPPULAM P.O. KONDADU KARA, VELLILAPPALLY VILLAGE, MEENACHIL
RFA No.277/2023 2/2
TALUK, PIN - 686576
9. ANATTU AGED 19 YEARS DAUGHTER OF C.O. JOSE, CHERUPPULLIL HOUSE,
KUDAPPULAM P.O. KONDADU KARA, VELLILAPPALLY VILLAGE, MEENACHIL
TALUK, REPRESENTED BY MOTHER AND GUARDIAN SHERLEY WIFE OF C.O. JOSE,
PIN - 686576
10. CELINE JOSEPH, AGED 67 YEARS DAUGHTER OF JOSEPH, KARACKATTU HOUSE,
RAMAPURAM BAZAR P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL
TALUK, NOW RESIDING AT SISTERS OF NAZARETHU, ANAND BHAVAN,
POOVATHODE MUNNAMTHODU, THIDANADU KARA, KONDOOR VILLAGE, POOVATHODU
P.O, PIN - 686578
11. SUDHEESH KRISHNAN AGED 27 YEARS SON OF SETHULAKSHMY KUTTUNKAL HOUSE,
RAMAPURAM P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK,
PIN - 686576
12. ARYA S, AGED 27 YEARS DAUGHTER OF SUKUMARAN, VARIYANIYIL HOUSE,
RAMAPURAM P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK,
PIN - 686576
13. JOSE K.M AGED 53 YEARS SON OF MATHAI, KULATHUNKAL HOUSE, RAMAPURAM
P.O., RAMAPURAM KARA, RAMAPURAM VILLAGE, MEENACHIL TALUK, PIN -
686576
This Regular First Appeal having come up for admission on
28.06.2024, the court on the same day passed the following:
ORDER
Admit.Issue notice to the respondents by speed post returnable within four weeeks. List on 26/09/2024.
Sd/- ANIL K.NARENDRAN JUDGE
Sd/- HARISANKAR V. MENON JUDGE
28-06-2024 /True Copy/ Assistant Registrar
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