Maram Veettil Sainaba vs Kadeeja
2024 Latest Caselaw 18868 Ker

Kerala High Court

Maram Veettil Sainaba vs Kadeeja on 28 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1367/2024                         1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

              Friday, the 28th day of June 2024 / 7th Ashadha, 1946
                              OP(C) NO. 1367 OF 2024
    ORDER DATED 21/06/2024 IN EA 57/2023 IN EP No. 2/2018 IN OS No. 60/1997 OF
                       SUBORDINATE JUDGES COURT, VATAKARA.

   PETITIONER(S)/PETITIONER /2ND PETITIONER/2ND JUDGMENT DEBTOR:


          MARAM VEETTIL SAINABA, AGED 53 YEARS, W/O. PARAMBATH KUNHAMMED
          KUTTY, RESIDING AT CRESCENT HOUSE, PARAKKADAVU AMSOM DESOM,
          PARAKKADAVU POST, VATAKARA TALUK, KOZHIKODE, PIN - 683579.

   RESPONDENT(S)/RESPONDENTS/RESPONDENTS 2 TO 7 /DECREE HOLDER AND AUCTION
   PURCHASER:

      1. KADEEJA, AGED 76 YEARS, KANNANKANDY HOUSE, TRIPPRANGOTTUR AMSOM
         DESOM, THALASSERY TALUK, CANNANORE DISTRICT., PIN - 670693.
      2. AYISHA, AGED 47 YEARS, D/O. MAYAN HAJI, MOONNAGARIL HOUSE,
         THUVAKUNNU AMSOM DESOM, KOLAVALLUR DESOM, CANNANORE DISTRICT, PIN -
         670693.
      3. DARVESH, AGED 42 YEARS, S/O. MAYAN HAJI, KANNANKANDY HOUSE,
         TRIPPRANGOTTUR AMSOM DESOM, THALASSERY TALUK, CANNANORE DISTRICT,
         PIN - 670693.
      4. ARIFA, AGED 37 YEARS, D/O. K P MAYAN HAJI, KARAYAT HOUSE, NARIPATTA
         AMSOM, TINUR DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN -
         673506.
      5. NAJMA, AGED 31 YEARS, D/O. LATE MAYAN HAJI, PARAMBATH HOUSE, VELLUR
         AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, PIN - 673505.
      6. ANIL KUMAR T P, S/O. KRISHNAN, "NAYANAM" MAYYANNOOR POST, VATAKARA
         TALUK, KOZHIKODE DISTRICT, PIN - 670505.


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No.2/2018 in OS No.60/1997 on the file of
   Subordinate Judges Court, Vatakara pending final disposal of the above
   original petition.

        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   SRI.R.K.MURALEEDHARAN & ATHIRA A.MENON, Advocates for the petitioner, the
   court passed the following:




                                        ORDER

Admit. Issue notice to the respondents as well as to the counsel appearing for them at the trial court.

Post on 08.07.2024.

Till then, the confirmation of sale alone shall stand stayed.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

28-06-2024 /True Copy/ Assistant Registrar