State Of Kerala vs M.M. Joseph
2024 Latest Caselaw 18641 Ker

Kerala High Court

State Of Kerala vs M.M. Joseph on 27 June, 2024

Bench: A.Muhamed Mustaque, Kauser Edappagath

OP(KAT) No.26/2023                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                           &
                      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
              Thursday, the 27th day of June 2024 / 6th Ashadha, 1946
                      IA.NO.2/2024 IN OP(KAT) NO. 26 OF 2023
   AGAINST THE ORDER DATED 22/06/2022 IN OA 1953/2020 OF KERALA ADMINISTRATIVE
                           TRIBUNAL, THIRUVANANTHAPURAM.
   APPLICANTS/PETITIONERS IN OP(KAT):

      1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT.
         HOME DEPARTMENT. GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
         695001
      2. THE STATE POLICE CHIEF, POLICE HEAD QUARTERS. THIRUVANANTHAPURAM,
         PIN - 695014

   RESPONDENT/RESPONDENT IN OP(KAT):

          M.M. JOSEPH, S/O MATHEW. RETIRED CIRCLE INSPECTOR OF POLICE.
          KADUTHURUTHY. KOTTAYAM - 686 604. RESIDING AT MUNDATHANAM.
          KIZHATHADIYOOR P.O.. PALA. KOTTAYAM-686574

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant a period 3
   months for complying with the judgment of this Hon'ble Court dated
   11.03.2024 in OP(KAT) NO.26/2023 from the date of filing this application
        This Application coming on for orders on 27/06/2024 upon perusing
   the application and the affidavit filed in support thereof and this
   court's judgment dated 11/03/2024 , and upon hearing the arguments of
   GOVERNMENT PLEADER, Advocate for the petitioners in IA/OP(KAT) and of M/S
   S.P.ARAVINDAKSHAN PILLAY, N.SANTHA, V.VARGHESE, PETER JOSE CHRISTO,
   S.A.ANAND, K.N.REMYA, L.ANNAPOORNA, VISHNU V.K., ABHIRAMI K. UDAY
   Advocates for the respondent in IA/OP(KAT), the court passed the
   following:
                                      ORDER

Time is extended till 30/8/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- DR. KAUSER EDAPPAGATH JUDGE

27-06-2024 /True Copy/ Assistant Registrar