Treesa Xavier vs The Administrator, Pallithode Service ...
2024 Latest Caselaw 17538 Ker

Kerala High Court

Treesa Xavier vs The Administrator, Pallithode Service ... on 21 June, 2024

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

             FRIDAY, THE 21ST DAY OF JUNE 2024 / 31ST JYAISHTA, 1946

                             WP(C) NO. 17706 OF 2012

PETITIONER/S:

              TREESA XAVIER
              AGED 65 YEARS
              C/O.SANDHYA ANILESH, H.NO.18/2414, PYARI JUNCTION, THOPPUMPADY,
              KOCHIN 682 005.

              BY ADV SMT.VANAJA MADHAVAN



RESPONDENT/S:

     1        THE ADMINISTRATOR,
              PALLITHODE SERVICE CO-OPERATIVE BANK, P.O ALAPPUZHA 688 584.

     2        THE ASSISTANT REGISTRAR
              CO-OPERATIVE SOCIETIES, CHERTHALA 688 584.

     3        THE REGISTRAR
              CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM 01.

     4        JOINT REGISTRAR
              CO-OPERATIVE SOCIETY, ALAPPUZHA 01.


              SMT. K.B.SONY - G.P.


      THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

21.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.17706 of 2012

                                 2




                           JUDGMENT

The learned Government Pleader submitted that the amount

sought for in the writ petition has already been paid.

Recording the above submission, the writ petition is closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.17706 of 2012

APPENDIX OF WP(C) 17706/2012

PETITIONER EXHIBITS

EXHIBIT P1 PHOTOCOPY OF RECEIPT 7.4.2010 NO.02274

EXHIBIT P2 PHOTOCOPY OF PETITION DATED 6.12.2011

EXHIBIT P3 PHOTOCOPY OF JUDGMENT DATED 13.04.2012 IN WP(C)24759/2010(T) OF HIGH COURT OF KERALA