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Pookodan Pradeep vs Shaji Padihattayil
2024 Latest Caselaw 17126 Ker

Citation : 2024 Latest Caselaw 17126 Ker
Judgement Date : 20 June, 2024

Kerala High Court

Pookodan Pradeep vs Shaji Padihattayil on 20 June, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
               THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
          Thursday, the 20th day of June 2024 / 30th Jyaishta, 1946
                             EX.FA NO.19 OF 2024
              E.A.NO.07/2020 IN EP 8/2019 OF SUB COURT, KANNUR.
APPELLANT(S) / CLAIM PETITIONER:

     POOKODAN PRADEEP, AGED 58 YEARS, S/O. KARUVAN, CONTRACTOR,
     RESIDING AT SREEVALSAM, P.O.CHIRAKKAL, NEAR CHIRAKKAL RAJAS HIGH
     SCHOOL, CHIRAKKAL AMSOM DESOM, KANNUR, PIN - 670011

    BY ADVS.M/S.ABDUL RAOOF P, E.MOHAMMED SHAFI AND PRAJIT RATNAKARAN
RESPONDENTS / RESPONDENTS/DECREE HOLDER/JUDGMENT DEBTOR:

  1. SHAJI PADIHATTAYIL, AGED 49 YEARS, S/O.PADMANABHAN, RESIDING AT
     CHANDROTH HOUSE, ASWATHI, ARAYALA, P.O.AROLI, PAPPINISSERI
     AMSOM, AROLI DESOM, KANNUR DISTRICT-670566. NOW RESIDING AT 50
     EDGBASTON DRIVE STOKE ON TRENT ST48 F UNITED KINDOM, REPRESENTED BY
     POWER OF ATTORNEY HOLDER PADMANABHAN CHANDROTH, AGED 67 YEARS, S/O.
     CHANDUKUTTY, PADINHATTA VEETIL ASWATHI, ARAYALA.P.O., AROLI KANNUR,
     PIN - 670566.
  2. KAVITHA SHAJI, AGED 43 YEARS, W/O. SHAJI, RESIDING AT CHANDROTH
     HOUSE, ASWATHI, ARAYALA, P.O AROLI, PAPPINISSERI AMSOM, AROLI DESOM,
     KANNUR DISTRICT -670566.   NOW RESIDING AT 50 EDGBASTON DRIVE STOKE
     ON TRENT ST48 F UNITED KINDOM, REPRESENTED BY POWER OF ATTORNEY
     HOLDER PADMANABHAN CHANDROTH, AGED 67 YEARS, S/O. CHANDUKUTTY,
     PADINHATTA VEETIL ASWATHI, ARAYALA.P.O, AROLI KANNUR, PIN-670566.
  3. PUNNAKKAL BUILDERS, BUILDING NO.K, PN-467 KANNAPURAM, P.O
     CHERUKUNNU, REPRESENTED BY ITS MANAGING PARTNERS, MUHAMMED RAUF, S/O
     M.P ABDU RAHIMAN, HASENAS, MUNDAPRAM, NEAR KOVVAPRAM, P.O
     CHERUKKUNNU, CHERUKUNNU AMSOM, DESOM, KANNUR, PIN-670301.

     This Execution First Appeal having come up for orders on 20.06.2024,
the court on the same day passed the following:




                                                            P.T.O.
              ANIL K. NARENDRAN & HARISANKAR V. MENON, JJ.
                -----------------------------------------------------
                              Ex.F.A. No.19 of 2024
               --------------------------------------------------------
                     Dated this the 20th day of June, 2024

                                         ORDER

Anil K. Narendran, J.

Respondents 1 and 2 enter appearance through counsel, who

seeks time to file vakalath. The learned counsel would submit that

there is no imminent threat since E.P.No.8 of 2019 now stands

posted to 09.08.2024 before the Sub Court, Kannur for settlement

of proclamation.

Post on 12.07.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

HARISANKAR V. MENON, JUDGE

DCS/20/6

20-06-2024 /True Copy/ Assistant Registrar

 
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