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Sujathamma vs Karavaram Panchayath Co-Operative ...
2024 Latest Caselaw 16887 Ker

Citation : 2024 Latest Caselaw 16887 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Sujathamma vs Karavaram Panchayath Co-Operative ... on 12 June, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                     WP(C) NO. 23245 OF 2017

PETITIONERS:


    1    SUJATHAMMA
         AGED 55 YEARS
         W/O.THULASEEDHARAN PILLAI,
         SREEJA MANDIRAM VEEDU,P.C.MUKKU,KARAVARAM,
         KALLAMBALAM,THIRUVANANTHAPURAM DISTRICT.
    2    THULASEEDHARAN PILLAI
         AGED 57,S/O.CHELLAPPAN PILLAI,
         SREEJA MANDIRAM VEEDU, P.C.MUKKU,
         KARAVARAM,KALLAMBALAM,
         THIRUVANANTHAPURAM DISTRICT.
         BY ADV SRI.M.TRIPTEN


RESPONDENTS:

    1    KARAVARAM PANCHAYATH CO-OPERATIVE BANK T-324
         KARAVARAM,KALLAMABALAM,THIRUVANANTHAPURAM
         DISTRICT,REPRESENTED BY ITS SECRETARY-695605.
    2    SENIOR INSPECTORARBITRATOR
         CHIRAYINKEEZHU TALUK CO-OPERATIVE
         SOCIETY,CHIRAYINKEEZHU,
         THIRUVANANTHAPURAM-695304.
    3    ASSISTANT REGISTRARGENERAL
         OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
         SOCIETIES (GENERAL),CHIRAYINKEEZHU,ATTINGAL.P.O,
         THIRUVANANTHAPURAM DISTRICT-695304.
         BY ADVS.
         SMT.RENY ANTO
         SRI.K.SIJU
         SRI.BIJU BALAKRISHNAN-SC


     THIS WRIT PETITION (CIVIL) HAVING FINALLY BEEN HEARD ON
12.06.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 23245 OF 2017

                                2


                          JUDGMENT

1. The learned counsel for the 1st respondent submitted that

the loan account with respect to the writ petition is filed is

closed.

2. The said submission is recorded and the writ petition is

closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO. 23245 OF 2017

APPENDIX OF WP(C) 23245/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE AWARD ISSUED BY THE 2ND RESPONDENT (FILE NO.2982/2015) DATED 29.08.2016.

EXHIBIT P2 TRUE PHOTOCOPY OF THE AWARD ISSUED BY THE 2ND RESPONDENT (FILE NO.2981/2015) DATED 29.08.2016.

EXHIBIT P3 TRUE COPY OF THE LETTER REPRESENTATION/OBJECTION GIVEN BY PETITIONER TO THE RESPONDENT BANK.

 
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