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Siraj P.M vs The Branch Manager
2024 Latest Caselaw 16874 Ker

Citation : 2024 Latest Caselaw 16874 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Siraj P.M vs The Branch Manager on 12 June, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                       WP(C) NO. 11404 OF 2024
PETITIONER:

          SIRAJ P.M
          AGED 30 YEARS
          S/O V M MAITHEEN,
          RESIDING AT POOVATHUMVEETTI HOUSE, METHALA POST,
          ASSAMANNOOR VILLAGE, KUNNATHUNADU TALUK,
          ERNAKULAM DISTRICT, PIN - 683 545

          BY ADVS.
          R.O.MUHAMED SHEMEEM
          NASEEHA BEEGUM P.S.


RESPONDENTS:

          THE BRANCH MANAGER
          STATE BANK OF INDIA , ODAKKALI BRANCH ( 70519)
          ASAMANNOOR (PO), ERNAKULAM DISTRICT., PIN - 683 549



          SRI. JITHESH MENON, SC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11404 OF 2024
                                     2




                              T.R.RAVI, J.
                    ----------------------------------------
                       WP (C) No.11404 of 2024
                  -------------------------------------------
               Dated this the 12th day of June, 2024

                             JUDGMENT

When the case is taken up, it is submitted by the

counsel for the petitioner that the matter has been settled

between the parties and the petitioner does not wish to

prosecute the writ petition any longer.

The writ petition is hence dismissed as withdrawn.

Sd/-

T.R.RAVI

JUDGE sn

 
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