Vijayakumar vs Vijayalakshmi @ Omana
2024 Latest Caselaw 16865 Ker

Kerala High Court

Vijayakumar vs Vijayalakshmi @ Omana on 12 June, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MRS. JUSTICE C.S. SUDHA
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                        RSA NO. 907 OF 2020
AGAINST THE JUDGMENT AND DECREE DATED 23.11.2020 IN AS NO.102 OF
2018 OF DISTRICT COURT, ALAPPUZHA ARISING OUT OF THE JUDGMENT AND
DECREE DATED 13.04.2018 IN OS NO.85 OF 2017 OF MUNSIFF COURT,
HARIPAD.
APPELLANTS/RESPONDENTS 1 AND 2/PLAINTIFFS:

    1      VIJAYAKUMAR,
           AGED 61 YEARS,
           S/O.GOPALAN NAIR,SREEPADMAM,MYTRI NAGAR-99 A,
           PATTATHANAM CHERRY,VADAKKEVILA VILLAGE,
           KOLLAM TALUK,KOLLAM.
    2      SHARADAMMA,
           AGED 82 YEARS,
           D/O.PARVATHI AMMA,SREEPADMAM,MYTRI NAGAR-99A,
           PATTATHANAM CHERRY,VADAKKEVILA VILLAGE,
           KOLLAM TALUK,KOLLAM.
           BY ADVS.
           B.KRISHNA MANI
           SMT.DHANUJA M.S


RESPONDENTS/APPELLANT AND 3RD RESPONDENT/DEFENDANTS 1 AND 2:

    1      VIJAYALAKSHMI @ OMANA,
           AGED 66 YEARS,
           D/O.SHARADAMMA,ILAYIKKAL,HARIPAD VILLAGE,
           KARTHIKAPPALLY TALUK, ALAPPUZHA-690514.
    2      JAYA LAKSHMI,
           AGED 58 YEARS,
           D/O.SHARADAMMA,ILAYIKKAL,HARIPAD VILLAGE,
           KARTHIKAPPALLY TALUK,ALAPPUZHA,NOW RESIDING AT VEERA
           RAGHAVA STREET,ATHOOR, SALEM,TAMILNADU-636102.
           BY ADVS.
           SRI.MARTIN G.THOTTAN
           SRI.VARGHESE JOHN            FOR R1
           SHRI.K.SETHU NAMBURAJ

     THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                       2
R.S.A.No.907 of 2020



                              C.S.SUDHA, J.
                       ----------------------------------
                          R.S.A.No.907 of 2020
                 ---------------------------------------------
                 Dated this the 12th day of June 2024

                            JUDGMENT

The learned counsel for the appellant has filed

I.A.No.1/2024 dated 03/04/2024 seeking permission to withdraw

the regular second appeal. Permission is granted and the appeal is

dismissed as withdrawn.

Interlocutory applications, if any pending, shall stand closed.

Sd/-

C.S.SUDHA JUDGE ak