The Secretory,Kalamassery ... vs Bosco Louis
2024 Latest Caselaw 16861 Ker

Kerala High Court

The Secretory,Kalamassery ... vs Bosco Louis on 12 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
   WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                          RP NO. 853 OF 2020
 AGAINST THE JUDGMENT DATED 07.09.2020 IN WP(C) NO.4136 OF 2019
                       OF HIGH COURT OF KERALA
REVIEW PETITIONER/2ND RESPONDENT :

            THE SECRETORY,
            KALAMASSERY MUNICIPALITY
            SOUTH KALAMASSERY, ERNAKULAM-682 033
            BY ADV M.K.ABOOBACKER


RESPONDENTS/PETITIONER IN THE WRIT PETITION AND
RESPONDENTS 1, 3 & 4 :

    1       BOSCO LOUIS
            AGED 34 YEARS, S/O.K.A.LOUIS, KARUNNA NIVAS,
            VIDAKKUZHA, THAIKKATTUKARA P.O., KALAMASSERY,
            ERNAKULAM, PIN-683 106
    2       THE CHIEF GENERAL MANAGER
            NAVAL ARMAMENT DEPOT, NAD P.O., ALWAYE-683 563
    3       THE TAHASILDAR
            KANAYANNOOR TALUK, ERNAKULAM, PIN-682011
    4       THE SECRETARY
            MINISTRY OF DEFENCE 101A,
            SOUTH BLOCK, NEW DELHI-110 011
     THIS    REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No,853 of 2020 IN
WP(C) No.4136 of 2019
                                          2




                                    ORDER

The learned counsel for the review petitioner submits that

the scope of review now does not survive and the review petition

may be closed.

Accordingly, this review petition is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE rkj R.P.No,853 of 2020 IN

PETITIONER ANNEXURES ANNEXURE 1 COPY OF THE LETTER NO.AAQ/7013/KMBR DATED 13.10.2020 ANNEXURE 2 COPY OF THE GUIDELINE DATED 21.10.2016