Vinod K S vs Akhila
2024 Latest Caselaw 16544 Ker

Kerala High Court

Vinod K S vs Akhila on 11 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                              &
            THE HONOURABLE MR. JUSTICE P.M.MANOJ
  TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
                 MAT.APPEAL NO. 1092 OF 2015
AGAINST THE ORDER/JUDGMENT DATED 05.02.2014 IN OP NO.217
OF 2011 OF FAMILY COURT,KOLLAM

APPELLANTS:

    1     VINOD K S, S/O. KAMALAN, VELUTHERITHARAYIL VEEDU,
          PULLIKKANAKKU MURI,PULLIKKANAKKU P.O, KAYAMKULAM,
          ALAPPUZHA.

    2     V.P. KAMALAN
          VELUTHERITHARAYIL VEEDU, PULLIKKANAKKU MURI,
          PULLIKKANAKKU P.O, KAYAMKULAM, ALAPPUZHA.

    3     SARASWATHI
          VELUTHERITHARAYIL VEEDU, PULLIKKANAKKU MURI,
          PULLIKKANAKKU P.O, KAYAMKULAM, ALAPPUZHA.

          BY ADV P.T.MARY


RESPONDENT/PETITIONER:

          AKHILA, D/O. PUSHPARAJAN,
          THADATHIL VEEDU, PERAYAM MURI, MULAVANA VILLAGE, KOLLAM
          TALUK - 691 503.

          BY ADVS.
          K.S.MANU (PUNUKKONNOOR)
          K.B.UDAYAKUMAR(K/1225/1995)
          SARAYOO S.(K/1642/2019)

THIS MATRIMONIAL APPEAL HAVING COME UP FOR FINAL HEARING
ON 11.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                      2
Mat.Appeal No.1092 of 2015




                               JUDGMENT

Raja Vijayaraghavan, J.

When the matter is taken up, it is submitted by the counsel

appearing for the appellants that a memo has been filed that the appeal

is not pressed as the matter has been settled in mediation. He requested

that the original records be returned to give effect to the settlement.

3. In that view of the matter, this appeal is dismissed as not

pressed.

4. If a request is made for return of the original documents, the

Registry shall consider and return the same.

sd/-

RAJA VIJAYARAGHAVAN V JUDGE

sd/-

P.M.MANOJ JUDGE

das