M/S Indusind Bank Ltd vs Mr. A.L.Laiju
2024 Latest Caselaw 16533 Ker

Kerala High Court

M/S Indusind Bank Ltd vs Mr. A.L.Laiju on 11 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.257/2023                                1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                Tuesday, the 11th day of June 2024 / 21st Jyaishta, 1946
                                  OP(C) NO. 257 OF 2023

   EP 626/2020 IN ACP 1180/2019 OF ADDITIONAL DISTRICT COURT- VIII, ERNAKULAM.

   PETITIONER/ DECREE HOLDER IN EP NO. 626/2020 ON THE FILES OF ADDL. DISTRICT
   JUDGE- VIII, ERNAKULAM:

          M/S INDUSIND BANK LTD, HAVING ITS REGD. OFFICE AT 2401, GENERAL
          THIMMAYYA ROAD, CANTONMENT, PUNE-411001- HAVING OFFICE AT,
          RAMABHAVAN NO.XXVI, NEAR PARUTHELIPPALAM, TOLL JUNCTION, EDAPPALLY,
          KOCHI-682024, REPRESENTED BY ITS AUTHORISED OFFICER SHRI
          SREERAJ.A.S, AGED 38 YEARS, S/O A.K.SASIDHARAN, ARUKANDATHIL
          HOUSE, ELAMAKKARA.P.O., ELAMAKKARA VILLAGE, KANAYANNUR TALUK,
          ERNAKULAM-, PIN - 682026

   RESPONDENTS/ JUDGMENT DEBTORS IN E.P NO. 626/2020 ON THE FILES OF ADDL.
   DISTRICT JUDGE- VIII, ERNAKULAM.:

       1. MR. A.L.LAIJU, S/O LALAN, NO.17/366, AMBATTU HOUSE, MARKET
          ROAD, NEAR MARADU MARKET, ERNAKULAM, KERALA, PIN - 682304.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 626/ 2020 in ACP No. 1180/2019 on the
   files of Addl. District Judge- VIII, Ernakulam, till the disposal of the
   Original Petition (Civil), in the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   1.4.2024 and upon hearing the arguments of Sri. VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:

                                          O R D E R

Post on 15.7.2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

11-06-2024 /True Copy/ Assistant Registrar