Abdulasees vs Sachin Kumar Yadhav I.A.S
2024 Latest Caselaw 16518 Ker

Kerala High Court

Abdulasees vs Sachin Kumar Yadhav I.A.S on 11 June, 2024

Con.Case (C) No. 999 of 2024     :1:




             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

   TUESDAY, THE 11TH DAY OF JUNE       2024 / 21ST JYAISHTA, 1946

                     CON.CASE(C) NO. 999 OF 2024

 AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.42723 OF 2023
                   OF HIGH COURT OF KERALA

PETITIONER:

           ABDULASEES,
           AGED 52 YEARS S/O. MUHAMMEDUNNI, PULIKKAL HOUSE,
           THEKKUMMURI,PIDAVANNUR, PONNANI, MALAPPURAM,
           KERALA , PIN - 679574
           BY ADVS. SHERRY J. THOMAS JOEMON ANTONY ANTONY NILTON
           REMELO

RESPONDENT:

           SACHIN KUMAR YADHAV I.A.S (FATHER'S NAME AND AGE NOT
           KNOW TO THE PETITIONER), THE REVENUE DIVISIONAL
           OFFICER, REVENUE DIVISIONAL OFFICE, TIRUR-
           THRIKKANDIYOOR ROAD, TIRUR, KERALA,
           PIN - 676101
           BY ADV ADVOCATE GENERAL OFFICE KERALA
           SR.GP-DEEPA NARAYANAN

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.06.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case (C) No. 999 of 2024      :2:




                        VIJU ABRAHAM , J.
             ===========================
                  Con.Case (C) No. 999 of 2024
                                 in
                    WP(C) No.42723 of 2023
             ============================
               Dated this the 11th day of June, 2024

                               JUDGMENT

When the matter was taken up for consideration, both sides

submit that the direction in the judgment has been complied with.

Accordingly, the above contempt of Court case is closed.

Sd/-

VIJU ABRAHAM JUDGE

RPR/-

APPENDIX OF CON.CASE(C) 999/2024

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO.

42723/2023 DATED 19-12-2023 Annexure A2 THE COPY OF THE RECEIPT ISSUED FROM THE RESPONDENT OFFICE DATED 22-12-2023