Veliyambra Prakashan vs Ettaprath Abdul Majeed
2024 Latest Caselaw 16256 Ker

Kerala High Court

Veliyambra Prakashan vs Ettaprath Abdul Majeed on 10 June, 2024

Author: Amit Rawal

Bench: Amit Rawal

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
            THE HONOURABLE MR. JUSTICE EASWARAN S.
    MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                       OP (RC) NO. 69 OF 2024
AGAINST   RCA NO.137 OF 2019 OF ADDITIONAL DISTRICT COURT &
SESSIONS COURT - IV, THALASSERY ARISING OUT OF THE ORDER DATED
IN RCP NO.44 OF 2012 OF THE RENT CONTROL COURT ( MUNSIFF
COURT), THALIPARAMBA
PETITIONER(S)/RESPONDENT NO.1/PETITIONER :

          VELIYAMBRA PRAKASHAN
          AGED 53 YEARS
          S/O.SHANKARAN, VELIYAMBRA HOUSE,
          P.O.NARATH, NARATH AMSOM DESOM,
          KANNUR DISTRICT,, PIN - 670601

          BY ADV P.U.SHAILAJAN


RESPONDENT(S)/APPELLANT & RESPONDENT NO.2/RESPONDENTS :

    1     ETTAPRATH ABDUL MAJEED
          S/O.MUHAMMED, TASTY CENTRE, EP V 505 L,
          DHARMASALA JUNCTGION, P.O.KANOOL,
          KANNUR DISTRICT,, PIN - 670567

    2     JAFAR
          TASTY CENTRE, EP V 505 L, DHARMASALA JUNCTGION,
          P.O.KANOOL, KANNUR DISTRICT,, PIN - 670567

    THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 10.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(R.C.) No.69 of 2024         2




                AMIT RAWAL & EASWARAN S. , JJ.
                       -------------------------
                      O.P.(RC) No.69 of 2024
                  -----------------------------------
               Dated this the 10th day of June 2024

                             JUDGMENT

AMIT RAWAL, J.

On request of the learned counsel appearing for the petitioner,

this O.P.(R.C.) is closed.

Sd/-

AMIT RAWAL, JUDGE

Sd/-

EASWARAN S., JUDGE

NS

APPENDIX OF OP (RC) 69/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 27.7.2019 IN R.C.P.NO.44 OF 2012 RENT CONTROL COURT(MUNSIFF), TALIPARAMBA

Exhibit P2 TRUE COPY OF THE APPEAL, RCA NO.137OF 2019 FILED BY THE RESPONDENT NO.1 BEFORE THE RENT CONTROL APPELLATE AUTHORITY (ADC-IV), THALASSERY DATED 19.9.2019