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Ramachandran. C.K vs Dr. B.Ashok, Ias
2024 Latest Caselaw 16115 Ker

Citation : 2024 Latest Caselaw 16115 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Ramachandran. C.K vs Dr. B.Ashok, Ias on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 906 OF 2020
 AGAINST THE JUDGMENT DATED 18.12.2019 IN WP(C) NO.29678
             OF 2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

         RAMACHANDRAN. C.K
         AGED 61 YEARS
         S/O.CHOYI, METHILAKOLLERI HOUSE, MANNUR P.O.,
         KOZHIKODE-673 322.

         BY ADVS.
         TESSY JOSE
         SRI.ELDHO PAUL


RESPONDENT/1ST RESPONDENT:

         DR. B.ASHOK, IAS, AGED ABOUT 45 YEARS,
         S/O.B.BALASUNDARAM, MANAGING DIRECTOR,
         KERALA WATER AUTHORITY, JALABHAVAN,
         VELLAYAMBALAM, THIRUVANANTHAPURAM-695 033.

         BY ADV SRI.P.BENJAMIN PAUL, SC, KERALA WATER
         AUTHORITY
         SRI.E.C.BINEESH GOVERNMENT PLEADER




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.906 of 2020              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.906 of 2020
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

The learned counsel for the petitioner submits that the

direction contained in the judgment has been complied with.

In the light of the submission made by the learned

counsel for the petitioner, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C)

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN WPC NO.29678/2019 DATED 18.12.2019 OF HONOURABLE COURT.

ANNEXURE A2 TRUE COPY OF ACKNOWLEDGEMENT CARD SIGNED BY THE RESPONDENT ON 16.01.2020 ISSUED BY THE POSTAL AUTHORITY.

 
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