Vijayamma vs Rajeev
2024 Latest Caselaw 16088 Ker

Kerala High Court

Vijayamma vs Rajeev on 7 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                       OP(C) NO. 854 OF 2024
   EA NO.105 OF 2023 IN EA NO.65 OF 2024 OF MUNSIFF COURT,
                               ATTINGAL
PETITIONERS/PETITIONERS/JUDGMENT DEBTORS 1 & 2:

    1       VIJAYAMMA
            AGED 54 YEARS
            D/O.SARASAMMA, VATTAVILA PURAYIDAM,
            PERUMGUZHY DESOM, AZHOOR VILLAGE,
            CHIRAYINKEEZHU TALUK,
            THIRUVANANTHAPURAM, PIN - 695305
    2       MURALI
            AGED 60 YEARS
            S/O.BHASKARAN, VATTAVILA PURAYIDAM,
            PERUMGUZHY DESOM, AZHOOR VILLAGE,
            CHIRAYINKEEZHU TALUK,
            THIRUVANANTHAPURAM, PIN - 695305
            BY ADVS.
            K.R.ARUN KRISHNAN
            DEEPA K.RADHAKRISHNAN
            JISSMON A KURIAKOSE
            SANAL C.S
            SIDHARTHAN M.T.

RESPONDENT/COUNTER PETITIONER/DECREE HOLDER:

            RAJEEV, AGED 42 YEARS
            S/O.SATHYAN, RESIDING AT ANITHA BHAVAN,
            PERUMGUZHY.P.O., AZHOOR VILLAGE,
            CHIRAYINKEEZHU TALUK, THIRUVANANTHAPURAM,
            PIN - 695305

     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
07.06.2024,     THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 854 OF 2024

                                 - : 2 :-



                         JUDGMENT

It is submitted that the prayer has become infructuous.

Accordingly, this Original Petition is dismissed as infructuous.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS