Rajoy Joseph .P.J vs Manoj.M.K
2024 Latest Caselaw 16052 Ker

Kerala High Court

Rajoy Joseph .P.J vs Manoj.M.K on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 632 OF 2020
 AGAINST THE JUDGMENT DATED 28.11.2019 IN WP(C) NO.28833
             OF 2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         RAJOY JOSEPH .P.J
         AGED 33 YEARS
         S/O. JOSEPH, PADASSERY HOUSE,
         PERUVANAMUZHI P O, KOZHIKODE.

         BY ADVS.
         GEORGE SEBASTIAN
         SMT.PHILIA KOSHY



RESPONDENT/2ND RESPONDENT:

         MANOJ.M.K., AGE AND FATHER'S NAME NOT KNOWN TO
         THE PETITIONER,
         PRESENTLY WORKING AS EXECUTIVE ENGINEER,
         KUTTIYADI IRRIGATION PROJECT DIVISION,
         DIVISION OFFICER, PERAMBRA, PIN -673525.

         BY SRI.E.C.BINEESH, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.632 of 2020              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.632 of 2020
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

There is no representation for the petitioner.

The learned Government Pleader submits that the

direction contained in the judgment has been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 632/2020

PETITIONER ANNEXURES

ANNEXURE A A TRUE COPY OF THE LETTER DATED 05.05.2017 ISSUED BY THE RESPONDENT.

ANNEXURE B A TRUE COPY OF THE COMMUNICATION DATED 21.12.2018 ISSUED BY THE RESPONDENT HEREIN TO THE SUPERINTENDING ENGINEER, PROJECT CIRCLE, KANNUR.

ANNEXURE C A TRUE COPY OF THE JUDGMENT DATED 28.11.2019 IN WP(C) NO.28833/2019.