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Sabitha Riyas vs State Of Kerala
2024 Latest Caselaw 16009 Ker

Citation : 2024 Latest Caselaw 16009 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Sabitha Riyas vs State Of Kerala on 7 June, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
           Friday, the 7th day of June 2024 / 17th Jyaishta, 1946
                             WA NO. 728 OF 2024
 (ARISING FROM JUDGMENT DATED 25.03.2024 IN WP(C) 10301/2024 OF THIS COURT)
APPELLANT(S)/WRIT PETITIONER:

     SABITHA RIYAS,AGED 45 YEARS,WIFE OF RIYAS,PROPRIETOR;M/S KERALA
     TRADING SYNDICATE, CALTEX HOUSE,KANJIRAPALLY. P.O.,KOTTAYAM,PIN -
     686507.

BY.ADVS.M/S. K.P.PRADEEP, T.T.BIJU, T.THASMI & M.J.ANOOPA

RESPONDENT(S)/RESPONDENTS:

  1. STATE OF KERALA,REPRESENTED BY ITS SECRETARY (TAXES),GOVERNMENT
     SECRETARIATE, THIRUVANANTHAPURAM,PIN - 695001
  2. COMMISSIONER OF SGST, KERALA,KERALA STATE GST DEPARTMENT,TAX
     TOWERS,KILLIPALAM,KARAMANA P.O.,THIRUVANANTHAPURAM,PIN - 695002
  3. STATE TAX OFFICER,DEPARTMENT OF KERALA STATE GOODS & SERVICES
     TAX,PONKUNNAM,PONKUNNAM P.O., KOTTAYAM,PIN - 686506
  4. SUPERINTENDENT OF CENTRAL GST & CENTRAL EXCISE,MUNDAKKAYAM
     RANGE,CENTRAL GST,MUNDAKKAYAM, KOTTAYAM,PIN - 686513
  5. CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS,DEPARTMENT OF
     REVENUE,GOVERNMENT OF INDIA, NORTH BLOCK,NEW DELHI REPRESENTED BY
     ITS CHAIRMAN,PIN - 110001.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to direct the 3rd respondent to report the present status of Ext P2 notice
issued by the 3rd respondent, during the pendency of this writ appeal.


     This Writ Appeal coming on for orders on 07.04.2024, upon perusing
the appeal memorandum, the court passed the following:
                   DR. A.K.JAYASANKARAN NAMBIAR
                                                 &
                             SYAM KUMAR V.M, JJ.
                   ---------------------------------------------------------
                               W.A.No.728 of 2024
                   ---------------------------------------------------------
                     Dated this the 7th day of June, 2024


                                         ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Issue notice before admission to the respondents. Adv.Sri.V.K.

Shamsudheen, the learned Senior Government Pleader takes notice for

respondents 1 to 3. Adv.Sri.Sereelal N.Warrier takes notice for

respondents 4 and 5.

Post on 13.06.2024.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

smm

 
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