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S.S.Bhaskaran vs Kaiparambu Grama Panchayat
2024 Latest Caselaw 15885 Ker

Citation : 2024 Latest Caselaw 15885 Ker
Judgement Date : 6 June, 2024

Kerala High Court

S.S.Bhaskaran vs Kaiparambu Grama Panchayat on 6 June, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
   THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                      WP(C) NO. 34289 OF 2018


PETITIONER:

          S.S.BHASKARAN,
          AGED 66 YEARS
          AGED 66 YEARS, S/O.SANKARAN,
          SANKARAMTHADATHIL HOUSE,
          MUNDUR P.O., PERAMANGALAM VILLAGE,
          THRISSUR TALUK, THRISSUR DIST.,
          PIN 680 541.
          BY ADV T.A.SHAIN


RESPONDENTS:

    1     KAIPARAMBU GRAMA PANCHAYAT
          REP. BY ITS SECRETARY, MUNDUR P.O.,
          PERAMANGALAM VILLAGE,
          THRISSUR TALUK, THRISSUR DIST.,
          PIN 680 541.
    2     THANKAM,
          W/O.PARAMESWARAN, AGED 65 YEARS,
          SHANKARAMTHADATHIL HOUSE, MUNDUR P.O.,
          PERAMANGALAM VILLAGE, THRISSUR TALUK,
          THRISSUR DISTRICT, PIN-680 541.
          BY ADVS.
          GANGESH K B
          SRI.K.R.ARUN KRISHNAN
          SMT.DEEPA K.RADHAKRISHNAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.34289 OF 2018

                                  2


                           JUDGMENT

When this writ petition was taken on 30/05/2024 before

this Court, there was no representation for the petitioner,

accordingly the matter was adjourned to today. Today also

there is no representation for the petitioner.

Accordingly, the writ petition is dismissed for default.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO.34289 OF 2018

APPENDIX OF WP(C) 34289/2018

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED 16.06.2015 IN O.S.NO.7994/2014 OF PRINCIPAL MUNSIFF COURT, THRISSUR. EXHIBIT P2 A TRUE COPY OF THE PETITION NUMBERED AS RCOP 110/2015 DATED 18.09.2015. EXHIBIT P3 A TRUE COPY OF THE FIR NUMBERED AS 56/2015 DATED 06.01.2015, REGISTERED BY PERAMANGALAM POLICE.

EXHIBIT P4 A TRUE COPY OF THE LICENSE NUMBERED AS B4/317/11/12 DATED 08.08.2011 ISSUED BY THE 1ST RESPONDENT.

    EXHIBIT P5         NIL.
    EXHIBIT P5         A TRUE COPY OF THE APPLICATION DATED

25.03.2014 FOR D & O LICENSE SUBMITTED BY THE PETITIONER.

EXHIBIT P5 A TRUE COPY OF THE AFFIDAVIT SUBMITTED ALONG WITH THE APPLICATION DATED 25.03.2014.

EXHIBIT P6 A TRUE COPY OF THE TEMPORARY ORDER DATED 15.09.2018 PASSED BY THE 1ST RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE KERALA VYAPARI VYAVASAI EKOPANA SAMITHI MUNDUR UNIT, THRISSUR DISTRICT AS PER MEMBERSHIP CERTIFICATE NO.19920.

EXHIBIT P8 A TRUE COPY OF THE REGISTRATION CERTIFICATE NO.21318197000172 UNDER FSS ACT 2006.

 
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