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P.P.Padmanabha Panicker vs Union Of India
2024 Latest Caselaw 15834 Ker

Citation : 2024 Latest Caselaw 15834 Ker
Judgement Date : 6 June, 2024

Kerala High Court

P.P.Padmanabha Panicker vs Union Of India on 6 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                       &
                      THE HONOURABLE MR. JUSTICE P.M.MANOJ
          Thursday, the 6th day of June 2024 / 16th Jyaishta, 1946
                             WA NO. 1096 OF 2017
     AGAINST JUDGMENT DATED 01/11/2016 IN WPC 31057/2006 OF THIS COURT
APPELLANTS/PETITIONER NOS.2 & 3:

  1. P.R.PADMANABHA PANICKER, AGED 64, S/O.K.   RAGHAVA PANICKER,
     "REMANIKA",PERUMPILAVIL ROAD, GURUVAYOOR, THRISSUR - 680
     101,(RETIRED FROM THE POST OF ASSISTANT EXTENSION OFFICER,COFFEE
     BOARD, P.B.NO.26, MANANTHAVADY, WAYANAD, KERALA).

AND ANOTHER.

BY SRI.P.B.KRISHNAN (SR),ADVS SABU GEORGE, P.B.SUBRAMANYAN,
P.M.NEELAKANDAN & S.NITHIN ANCHAL

RESPONDENTS/RESPONDENTS & PETITIONER NO.1:

  1. UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF COMMERCE,NEW
     DELHI - 110 107.

AND 3 OTHERS.

BY DEPUTY SOLICITOR GENERAL OF INDIA FOR R1

ADVS.M/S. M.GOPIKRISHNAN NAMBIAR,K.JOHN MATHAI, JOSON MANAVALAN, & KURYAN
THOMAS FOR R2& R3


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and enforcement of the judgment dated 01-11-2016 of
the learned Single Judge in W.P.(C) No.31057 of 2006, pending disposal of
the Writ Appeal.


     This Writ Appeal again coming on for orders on 06/06/2024 upon
perusing the appeal memorandum and this Court's Order dated 22/02/2024,
the court on the same day passed the following:
                   RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                   -----------------------------------------------
                              W.A.No. 1096 of 2017
                     -------------------------------------------
                      Dated this the 6th day of June 2024


                                        ORDER

Raja Vijayaraghavan, J.

After having heard the learned counsel appearing for both sides,

we feel that the stand of the Union Government is also to be ascertained.

2. There is no appearance for Central Government Counsel.

The CGC shall appear on the next posting date.

Post on 11.06.2024.

sd/-

RAJA VIJAYARAGHAVAN V JUDGE

sd/-

P.M.MANOJ JUDGE

rp

06-06-2024 /True Copy/ Assistant Registrar

 
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