V Narayanan Nambiar vs State Of Kerala
2024 Latest Caselaw 15811 Ker

Kerala High Court

V Narayanan Nambiar vs State Of Kerala on 6 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                    WP(C) NO. 35465 OF 2014
PETITIONER:

         V NARAYANAN NAMBIAR,
         AGED 61 YEARS, S/O. GOVINDAN NAMBIAR,
         VELLUVA HOUSE, URATHUR, KOZHAVANVAYAL P.O.,
         KANNUR.

         BY ADVS.

         SRI.K.C.SANTHOSHKUMAR
         SMT.K.K.CHANDRALEKHA


RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         PUBLIC WORKS (H)DEPARTMENT, GOVERNMENT OF KERALA,
         THIRUVANANTHAPURAM - 695 001.

    2    THE CHIEF ENGINEER ADMINISTRATION
         PUBLIC WORKS DEPARTMENT, THIRUVANANTHAPURAM - 695
         001.

    3    SUPERINTENDING ENGINEER
         IRRIGATION PROJECT CIRCLE, KANNUR - 670 002.
OTHER PRESENT:

         SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.35465 OF 2014

                                       2




                 M.A. ABDUL HAKHIM, J.
               --------------------------------
               W.P.(C) No. 35465 of 2014
               --------------------------------
            Dated this the 6th day of June, 2024

                               JUDGMENT

The learned Counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE S.M.K. WP(C) NO.35465 OF 2014

APPENDIX OF WP(C) 35465/2014

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE LICENSE NO. SE(C)07B/2008-10 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER. EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER GO(MS) NO.

59/13/PWD DT. 17.7.13 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3 TRUE COPY OF THE GOVERNMENT ORDER NO. GO(MS) NO.

96/2013/PWD DT. 22.11.13.

EXHIBIT P4 TRUE COPY OF THE GOVERNMENT ORDER GO(MS) N0.

62/2014/PWD DT. 31.7.14.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DT. 30.9.14 SUBMITTED BY THE KERALA GOVERNMENT CONTRACTORS FEDERATION.

EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DT. 21.10.14 SUBMITTED BY THE ALL KERALA GOVERNMENT CONTRACTORS ASSOCIATION.

EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DT. 21.10.14 ADDRESSED TO THE 2ND RESPONDENT. EXHIBIT P8 TRUE COPY OF THE COMMUNICATION DT. 30.10.14 ADDRESSED TO THE 2ND RESPONDENT. EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER DT.23.12.14 IN WPC NO. 34463/2014 OF THIS HONOURABLE COURT.