Kerala High Court
Gireesh K.T vs Union Of India on 5 June, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
WP(C) NO. 30219 OF 2023
PETITIONERS:
1 GIREESH K.T.
AGED 49 YEARS
S/O KANNAN K.T, KUTTIYIL TAZHA HOUSE, PAYYOLI P.0,
KOZHIKKODE DISTRICT, PIN - 673522.
2 SHAJI
AGED 50 YEARS
S/O KUNHIRAMA KURUPP, PUNNANKI VETTIL HOUSE
KOLLAM, KOYILANDI, KOZHIKKODE DISTRICT,
PIN - 673307.
BY ADVS.
K.S.ARUN KUMAR
VIJAY SANKAR V.H.
AMRUTHA P S
AMRUTHA K P
SAQIB RIZWAN
JERIN JOSEPH
ARYA B. VENUGOPAL
ELDHO BABY
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF PETROLEUM AND
NATURAL GAS, SHASTRI BHAVAN, NEW DELHI, PIN - 110001.
2 DEPARTMENT OF EX-SERVICEMEN WELFARE
REPRESENTED BY ITS SECRETARY, 5-A, SOUTH BLOCK
NEW DELHI, PIN - 110011.
3 THE DIRECTOR GENERAL
DIRECTORATE GENERAL RESETTLEMENT, WEST BLOCK-IV, RAMA
KRISHNA PURAM, NEW DELHI, PIN - 110066.
4 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001.
5 CHIEF CONTROLLER OF EXPLOSIVES
PESO (PETROLEUM AND EXPLOSIVES SAFETY ORGANIZATION)
CGO COMPLEX, 5TH, A BLOCK, SEMINARY HILLS, NAGPUR,
MAHARASHTRA, PIN - 440006.
WP(C) NO. 30219 OF 2023
2
6 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
C2-IIIRD FLOOR, CGO COMPLEX, KAKKANAD, ERNAKULAM,
PIN - 682037.
7 BHARATH PETROLEUM CORPORATION LTD.
REPRESENTED BY ITS TERRITORY MANAGER COCHIN LPG
TERRITORY OFFICE, AMBALAMUGAL, ERNAKULAM,
PIN - 682302.
8 SARASWATHY SIVAN
AGED 76 YEARS
W/O SIVA SANKARAN, 11D BRIDGE TOWN DEPARTMENT,
NADAKKARA, KOZHIKKODE, PIN - 673011.
9 USHAKUMARI
AGED 50 YEARS
D/O KUNHIRAMAN NAMBIAR, MENHANIAM P.O., KOYILANDI,
KOZHIKKODE, PIN - 673525.
10 RAJESH KUMAR R.K.,
AGED 48 YEARS
USHA NIVAS, CHENOLI ROAD, PERAMBRA, KOZHIKKODE
DISTRICT, PIN - 673525.
11 BALUSSERY GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY, KOZHIKKODE DISTRICT,
PIN - 673612.
12 KOYILANDI MUNICIPALITY, REPRESENTED BY ITS
SECRETARY, KOZHIKKODE DISTRICT, PIN - 673305.
BY ADVS.
KRISHNA T C
ADV. K. M. JAMALUDHEEN
LATHA PRABHAKARAN(K/158/1993)
SAINA MARIYAM BABY(K/001713/2023)
SRI. V. GIREESH KUMAR. CGC.
SMT. VIDYA KURIAKOSE. GP.
Sri.M.GOPIKRISHNAN NAMBIAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 30219 OF 2023
3
T.R. RAVI, J.
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WP(C) No.30219 of 2023
----------------------------------------------------
Dated this the 05th day of June, 2024
JUDGMENT
When the case is taken up today, the counsel for the
petitioners submitted that the petitioners does not wish to
proseucte the matter any more.
The writ petition is hence dismissed as withdrawn
without prejudice to the contentions.
Sd/-
T.R.RAVI
JUDGE
mpm
WP(C) NO. 30219 OF 2023
APPENDIX OF WP(C) 30219/2023
PETITIONERS' EXHIBITS
ExhibitP1 A TRUE COPY OF THE GUIDELINES ISSUED BY
THE 3RD RESPONDENT DATED NIL IS PRODUCED
HEREWITH AND MARKED AS EXHIBIT-P1.
ExhibitP2 A TRUE COPY OF THE RENEWED LICENSE OF THE
9TH RESPONDENT DATED NIL IS PRODUCED
HEREWITH AND MARKED AS EXHIBIT-P2.
ExhibitP3 A TRUE COPY OF SALE DEED OF GODOWN
BETWEEN 9TH RESPONDENT AND 10TH
RESPONDENT DATED 13.11.2008 IS PRODUCED
HEREWITH AND MARKED AS EXHIBIT-P3.
ExhibitP4 A TRUE COPY OF PARTNERSHIP DEED DATED
05.09.2021 EXECUTED BETWEEN THE 9TH
RESPONDENT AND 11TH RESPONDENT IS
PRODUCED HEREWITH AND MARKED AS EXHIBIT-
P4.
ExhibitP5 A CERTIFIED COPY OF THE MEMORANDUM OF
AGREEMENT APPROVED BY 8TH RESPONDENT
DATED 07.09.2021 IS PRODUCED HEREWITH AND
MARKED AS EXHIBIT-P5.
ExhibitP6 A TRUE COPY OF THE TAX RECEIPT BY
BALUSSERY PANCHAYATH DATED 12.05.2023 IS
PRODUCED HEREWITH AND MARKED AS EXHIBIT-
P6.
ExhibitP7 A TRUE COPY OF THE RTI DOCUMENT ISSUED
FROM KOYILANDI MUNICIPALITY DATED
04.05.2023 IS PRODUCED HEREWITH AND
MARKED AS EXHIBIT-P7.
ExhibitP8 A TRUE COPY OF THE COMPLAINT SUBMITTED BY
THE 2ND PETITIONER TO THE 8TH RESPONDENT
DATED 13.08.2020 IS PRODUCED HEREWITH AND
MARKED AS EXHIBIT-P8.
Exhibit P9 A TRUE COPY OF THE RTI DOCUMENT RECEIVED
FROM ASSISTANT LABOUR OFFICER KOYILANDI
DATED 15-12-23.
Exhibit P10 A TRUE COPY OF IDENTITY CARD OF 1ST
PETITIONER FROM THE KERALA SHOPS AND
COMMERCIAL ESTABLISHMENT WORKERS WELFARE
BOARD.
WP(C) NO. 30219 OF 2023
RESPONDENTS' EXHIBITS
Exhibit R10(a) True copy of the Award of the Labour
Court, Kozhikode in I.D.No.61/2022 dated
10-3-2023.
Exhibit R10(b) true copy of the objection filed by this
respondent before the Labour Court,
Kozhikode in I.D.No.61/2022 dated 25-10-
2022.
Exhibit R10(c) True copy of the show cause notice of the
District Collector, Kozhikode dated
30-4-2020 bearing No. DSOKKD/324/2020-
CS8.
Exhibit R10(d) True copy of the order of the District
Collector, Kozhikode dated 19-2-2021
bearing No.CS8.324/2020.
Exhibit R10(e) True copy of the Criminal Appeal
No.23/2023 pending before the District
and Sessions Court, Kozhikode.
Exhibit R10 (f) TRUE COPY OF THE GUIDELINES FOR
RECONSTITUTION OF LPG DISTRIBUTORSHIP-
2022 ISSUED BY THE 7TH RESPONDENT DATED
NIL.
