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Dimple T.C vs The State Of Kerala
2024 Latest Caselaw 15041 Ker

Citation : 2024 Latest Caselaw 15041 Ker
Judgement Date : 4 June, 2024

Kerala High Court

Dimple T.C vs The State Of Kerala on 4 June, 2024

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

           TUESDAY, THE 4TH DAY OF JUNE 2024 / 14TH JYAISHTA, 1946

                            WP(C) NO. 29770 OF 2016

PETITIONERS:

               DIMPLE T.C
               AGED 39 YEARS
               AGED 39 YEARS, S/O CLEETUS, THANNIKOTT
               HOUSE,THRIPUNITHURA.

               BY ADVS.
               SRI.C.P.UDAYABHANU
               SRI.R.MANOJ.



RESPONDENTS:

     1         THE STATE OF KERALA
               REPRESENTED BY THE SECRETARY,LOCAL SELF GOVERNMENT
               DEPARTMENT,STATE SECRETARIAT, THIRUVANANTHAPURAMPIN-
               695001.

     2         THE SECRETARY
               TRIPUNITHURA MUNICIPALITY,TRIPUNITHURA-682 020.

               BY ADVS.
               SRI.V.M.KURIAN, SC, THRIPUNITHURA MUNICIPALITY
               K.S.ARUN KUMAR.
               K.B.SONY- GOVERNMENT PLEADER


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

04.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29770 OF 2016

                                   : 2 :



                     M.A. ABDUL HAKHIM, J.
              ---------------------------------------------
                    W.P (C) No.29970 of 2016
              ----------------------------------------------
              Dated this the 4th day of June, 2024



                                 JUDGMENT

The counsel for the 2nd respondent submitted that

the matter has become infructuous, since it relates to the

tender of the year 2016. The pleadings in the writ

petition also confirms that it is with respect to the

tender of the year 2016.

Accordingly, this writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE S.M.K. WP(C) NO. 29770 OF 2016

APPENDIX OF WP(C) 29770/2016

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETTIIONER BEFORE THE SECRETARY OF THE MUNICIPALITY DATED 3.8.2016.

EXHIBIT P2 TRUE COPY OF COMMUNICATION ISSUED TO THE PETITIONER DATED 10.8.2016.

EXHIBIT P3 TRUE COPY OF THE TENDER NOTIFICATION DATED 17.8.2016.

EXHIBIT P4 TRUE COPY OF THE DEMAND DRAFT SUBMITTED BY THE PETITIONER DRAWN ON SOUTH INDIAN BANK DATED 23.8.2016.

 
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