Citation : 2024 Latest Caselaw 19254 Ker
Judgement Date : 1 July, 2024
1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Monday, the 1st day of July 2024 / 10th Ashadha, 1946
RP NO. 602 OF 2024(FILING NO.)
WP(C) 5403/2024 OF HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONERS/4TH RESPONDENT IN WP:
THE FEDERAL BANK LTD REPRESENTED BY ITS BRANCH MANAGER, THRISSUR
BRANCH, ALKA BUILDING, ROUND NORTH, THRISSUR, PIN - 680001.
BY ADVS.MOHAN JACOB GEORGE,P.V.PARVATHY (P-41),REENA THOMAS,NIGI
GEORGE,ANANTHU V.LAL,HARISANKAR S.
RESPONDENT(S)/RESPONDENTS/ PETITIONER IN WP/RESPONDENTS 1 TO 3 IN WP:
1. JIJOR, JIJOR, AGED 41 YEARS, S/O. ARAVINDAKSHAN, 3/94/5,
KAILATHUVALAPPIL HOUSE, VIDHYA NAGAR, PADUKKAD THURUTHU, THRISSUR,
PIN - 680010.
2. UNION OF INDIA REPRESENTED BY ITS HOME SECRETARY, UNION OF INDIA,
MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI, PIN - 110001.
3. INDIAN CYBERCRIME COORDINATION CENTRE, REPRESENTED BY ITS CEO 5TH
FLOOR, NDCC-II BUILDING, JAI SINGH ROAD, NEW DELHI-, PIN - 110001.
4. THE RESERVE BANK OF INDIA, REPRESENTED BY ITS DEPUTY GENERAL
MANAGER, BAKERY JUNCTION, NANDAVANAM, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695033.
BY DSG OF INDIA
ADV.VISHNU PRASAD NAIR
This Review petition having come up for orders on 01.07.2024 and
this Court's judgment dated 15.02.2024, the court on the same day passed
the following:
ORDER
Subject to the defects noted, number this RP and post for admission on 03.07.2024.
Sd/- DEVAN RAMACHANDRAN JUDGE
01-07-2024 /True Copy/ Assistant Registrar
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