Ameer Ali.A vs The Secretary
2024 Latest Caselaw 19206 Ker

Kerala High Court

Ameer Ali.A vs The Secretary on 1 July, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE EASWARAN S.

    MONDAY, THE 1ST DAY OF JULY     2024 / 10TH ASHADHA, 1946

                     WP(C) NO. 32578 OF 2018

PETITIONER:

             AMEER ALI.A
             AGED 44 YEARS S/O.K.ABDUL RAHIMAN,
             RESIDING AT #257, CHANDRANAGAR, PALAKKAD,
             PIN-678 007.

             BY ADVS. G.HARIHARAN
             ADV. T.T.SHANIBA
             ADV. M.V.VIPINDAS
             adv. PRAVEEN.H.

RESPONDENTS:

    1        THE SECRETARY,
             THE KERALA STATE SPORTS COUNCIL, STATUE,
             PALAYAM, THIRUVANANTHAPURAM, PIN-695 001.

    2        THE KERALA STATE SPORTS COUNCIL STATUE,
             PALAYAM, THIRUVANANTHAPURAM-695001,
             REPRESENTED BY ITS SECRETARY

    3        VIPINDAS V,
             SHOOTING SPORTS COACH,
             THE KERALA STATE SPORTS COUNSEL ,
             PALAYAM, THIRUVANANTHAPURAM-695001

             BY ADVS. SRI.SAJAN VARGHEESE K.
             ADV. SRI.LIJU. M.P

    THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
01.07.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 32578 of 2018
                                       2



                             EASWARAN S., J.
              -------------------------------------------------------
                         W.P.(c). No. 32578 of 2018
            --------------------------------------------------------
                     Dated this the 1st day of July, 2024

                               JUDGMENT

Counsel for the petitioner submits that the writ

petition has become infructuous. Recording the aforesaid

submission the writ petition is dismissed as infructuous.

Sd/-

EASWARAN S. JUDGE sjb WP(C) NO. 32578 of 2018

APPENDIX OF WP(C) 32578/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SHOOTERS ID CARD ISSUED BY THE NATIONAL RIFLE ASSOCIATION OF INDIA, IN THE NAME OF THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER DATED 04/09/2012 HAVING NO. KSSC/B1/4218/2012 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE LIST OF SPORT COACHES MAINTAINED AND ISSUED BY THE 2ND RESPONDENT WITH RESPECT TO ALL SPORTING DISCIPLINES IN THE STATE. EXHIBIT P4 TRUE COPY OF THE BROCHURE OF THE KERALA STATE SHOOTING CHAMPIONSHIP 2018 CONDUCTED DURING 02/08/2018 TO 05/08/2018.

EXHIBIT P5 TRUE COPY OF THE APPLICATION DATED 02/08/2018 SUBMITTED UNDER THE RTI ACT BEFORE THE 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE REPLY ISSUED TO THE PETITIONER IN RESPONSE TO EXHIBIT P4 RTI APPLICATION.

EXHIBIT P7 TRUE COPY OF THE COMPLAINT DATED 21/09/2018 MADE BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

RESPONDENTS EXHIBITS

Exhibit True copy of the Certificate of Diploma issued by R3(a) International Shooting Sport Federation in the discipline, Rifle dated 03-12-2011 issued to the 3rd respondent.

Exhibit True copy of the Certificate of Diploma issued by R3(b) International Shooting Sport Federation in the discipline, Pistol dated 03-12-2011 issued to the 3rd respondent.

Exhibit True copy of the Certificate of Participation issued R3(c) to the 3rd respondent by the National Rifle Association of India in "B" Judges' course held between 17-09-2011 and 26-09-2011,

// TRUE COPY// PA TO JUDGE