Artech Realtors (P) Ltd vs Intelligence Officer, Squad No.1, ...
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Kerala High Court

Artech Realtors (P) Ltd vs Intelligence Officer, Squad No.1, ... on 3 January, 2024

Author: Kauser Edappagath

Bench: A.K.Jayasankaran Nambiar, Kauser Edappagath

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
         Wednesday, the 3rd day of January 2024 / 13th Pousha, 1945
                             WA NO. 2170 OF 2023

   (AGAINST JUDGMENT DATED 30.11.2023 IN WP(C) 2977/2015 OF THIS COURT)

APPELLANT(S)/PETITIONER:

     ARTECH REALTORS (P) LTD, THYCAUD, THIRUVANANTHAPURAM,
     REPRESENTED BY ITS MANAGING DIRECTOR T.S.ASOK,
     PIN - 695014.

BY.ADVS.M/S. K.I.MAYANKUTTY MATHER, S.PARVATHI & KALLIYANI KRISHNA B

RESPONDENT(S)/RESPONDENTS:

  1. INTELLIGENCE OFFICER, SQUAD NO.1, OFFICE OF THE INTELLIGENCE OFFICER
     SQUAD NO.1, OFFICE OF THE INTELLIGENCE OFFICER, COMMERCIAL TAXES,
     THIRUVANANTHAPURAM - 695 001.
  2. COMMERCIAL TAX OFFICER, WORKS CONTRACT,TAX
     TOWERS,KARAMANA,THIRUVANANTHAPURAM-695 002.
  3. INSPECTING ASSISTANT COMMISSIONER, TAX TOWERS, KARAMANA,
     THIRUVANANTHAPURAM -695 002.
  4. ADDL.R4 ASSISTANT COMMISSIONER (WORKS CONTRACT), COMMERCIAL TAXES,
     TAX TOWER, THIRUVANANTHAPURAM -2, IMPLEADED VIDE ORDER DATED
     11.09.2015 IN I.A NO 10030/15, PIN - 695002


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of Ext.P12 - penalty order (Ext.P12 marked in the
Writ Petition) and all further coercive recovery proceedings against the
Appellant in pursuance thereof pending disposal of this Writ Appeal.


     This Writ Appeal coming on for orders on 03.12.2024, upon perusing
the appeal memorandum, the court passed the following:
                DR. A.K.JAYASANKARAN NAMBIAR
                               &
                 DR. KAUSER EDAPPAGATH, JJ.
               ---------------------------
                       W.A.No. 2170/2023
               ---------------------------

                Dated this the 3rd day of January, 2024

                              ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Admit. The Government Pleader takes notice for all the

respondents. Post on 5.2.2024.

In the meanwhile, there will be an interim stay as prayed for

pending disposal of the appeal.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

sd/-

DR. KAUSER EDAPPAGATH JUDGE

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