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Arun Kumar R vs Kavitha Rajan R
2024 Latest Caselaw 6308 Ker

Citation : 2024 Latest Caselaw 6308 Ker
Judgement Date : 29 February, 2024

Kerala High Court

Arun Kumar R vs Kavitha Rajan R on 29 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

Mat.Appeal No.116/2024                           1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                              &
                         THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
           Thursday, the 29th day of February 2024 / 10th Phalguna, 1945
                  CM.APPL.NO.1/2024 IN MAT.APPEAL NO. 116 OF 2024
                     OP(OTHERS) 22/2017 OF FAMILY COURT,KOLLAM.
   APPLICANTS/APPELLANTS:

       1. ARUN KUMAR R., AGED 32 YEARS, S/O RAJENDRAN PILLAI, KOIPPALLIYIL
          VEEDU, VALLIKEEZHU, KAVANADU PO, KOLLAM-691003, FROM CHENAMKARA
          THEKKATHIL, ARUN NIVAS, THEVALAKKARA.P.O., KOLLAM.
       2. RAJENDRAN PILLAI, AGED 62 YEARS, KOIPPALLIYIL VEEDU, KOIPALLIYIL
          VEEDU, VALLIKEEZHU, KAVANADU PO, KOLLAM-691003.
       3. LEELA, AGED 54 YEARS, W/O RAJENDRAN PILLAI, KOIPPALLIYIL
          VEEDU, VALLIKEEZHU, KAVANADU.P.O., KOLLAM-691003.

   RESPONDENT/RESPONDENTS:

           KAVITHA RAJAN R., AGED 32 YEARS, D/O PUSHPARAJAN PILLAI, ARAMAM,
           ULLAS NAGAR-43, PUNTHALATHAZHAM PO, VADAKKEVILA VILLAGE, KOLLAM -
           691021


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 79 days in preferring this appeal against the judgment dated 29.07.2023
   in OP(others) No.22 of 2017 on the files of the Honourable Family court,
   Kollam in the interest of justice.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.M.RAJESH Advocate for the applicants, the court passed the
   following:


                                            ORDER

Issue consolidated notice in the CM.Appl. and in the Mat.appeal.

Post on 19.3.2024.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C.PRATHEEP KUMAR JUDGE

29-02-2024 /True Copy/ Assistant Registrar

 
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